Tribunals and Commissions08 Aug 2005Allowed
SURENDRA KUMARI SHAKYA Vs U P AWAS EVAM VIKAS PARISHAD COMMISSIONER OF HOUSING
National Consumer Disputes Redressal Commission · 2007 2 CPJ 34
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 21 of 36
Tribunals and Commissions08 Aug 2005Appeal allowed
New India Assurance Co. Ltd. Vs K.K. KOHLI
National Consumer Disputes Redressal Commission · 2005 3 CPR 666 : 2006 1 CPJ 123
Tribunals and Commissions08 Aug 2005
SUDHAKAR TRADERS Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 37 : 2005 4 CPJ 25 : 2006 1 CLT 226
Tribunals and Commissions08 Aug 2005
Sumati Keshav Joshiapplica Vs Techna Essesa Engineers
National Consumer Disputes Redressal Commission · 2005 3 CPR 348 : 2005 4 CPJ 234 : 2006 1 CLT 117
Tribunals and Commissions05 Aug 2005Appeal dismissed
P. MARWAHA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 4 CPJ 162 : 2006 1 CLT 695 : 2006 1 CPC 21
Tribunals and Commissions05 Aug 2005
Apgli Govt Of A P Vs Tirumella Vijayalakshmi
National Consumer Disputes Redressal Commission · 2005 4 CPJ 535
Tribunals and Commissions04 Aug 2005Revision Petition allowed
SOLARTECH S-U Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CLT 512 : 2006 1 CPC 353 : 2006 1 CPJ 69
Tribunals and Commissions04 Aug 2005Complaint dismissed
SUKUMARI SAHU Vs Tata Memorial Hospital
National Consumer Disputes Redressal Commission · 2006 3 CPJ 293
Tribunals and Commissions04 Aug 2005Appeal allowed
Chhattisgarh State Electricity Board Vs HARVINDER AGRAWAL
National Consumer Disputes Redressal Commission · 2006 1 CPJ 183
Tribunals and Commissions03 Aug 2005Revision Petition dismissed
SOORAJ AUTOMOBILES LTD. Vs SATPAL SHARMA
National Consumer Disputes Redressal Commission · 2005 2 CPC 427 : 2005 3 CPJ 111
Tribunals and Commissions03 Aug 2005Revision Petition disposed of
SATYA PAL MAHENDIRATTA Vs H.U.D.A.
National Consumer Disputes Redressal Commission · 2005 3 CPR 35 : 2005 4 CPJ 129
Tribunals and Commissions03 Aug 2005
ATLAS EXPORTS INDIA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 23 : 2005 4 CPJ 190 : 2006 1 CPC 3
Tribunals and Commissions02 Aug 2005Dismissed
DELHI TRANSPORT CORPORATION EMPLOYEES PROVIDENT FUND TRUST Vs ORISSA SMALL INDUSTRIES
National Consumer Disputes Redressal Commission · 2007 3 CPJ 316
Tribunals and Commissions02 Aug 2005Appeal dismissed
Oriental Insurance Co. Ltd. Vs Nirmala Singh
National Consumer Disputes Redressal Commission · 2006 1 CPJ 373
Tribunals and Commissions01 Aug 2005Appeals dismissed
RASHMI VORA Vs ARUNABEN D. KOTHARI
National Consumer Disputes Redressal Commission · 2005 3 CPR 546 : 2005 4 CPJ 164 : 2006 1 CPC 66 : 2006 1 CPR 149 : 2006 1 UC 33
Tribunals and Commissions01 Aug 2005
MADHUSUDAN MISHRA Vs Mohesh Dholkia
National Consumer Disputes Redressal Commission · 2005 4 CPJ 264 : 2006 1 CPR 80
Tribunals and Commissions29 Jul 2005Appeals dismissed
JASWANT SINGH (SUBEDAR) Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2007 3 CPJ 457
Tribunals and Commissions29 Jul 2005Revision Petition dismissed
RAJGARH SEHORE KSHTRIYA GRAMIN BANK Vs Ramgopal
National Consumer Disputes Redressal Commission · 2006 3 CPJ 300
Tribunals and Commissions29 Jul 2005
B S Krishna Kumar Vs MANIPAL HOSPITAL
National Consumer Disputes Redressal Commission · 2005 3 CPR 271 : 2005 4 CPJ 558
Tribunals and Commissions29 Jul 2005
ORISSA AGRO INDUSTRIES CORPORATION LIMITED Vs Ekadasi Samal
National Consumer Disputes Redressal Commission · 2005 4 CPJ 591