Tribunals and Commissions25 Aug 2005Appeal dismissed
RAJU Vs SAVANI TRANSPORT LIMITED
National Consumer Disputes Redressal Commission · 2006 2 CPC 35 : 2006 2 CPJ 147
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 19 of 36
Tribunals and Commissions25 Aug 2005
NATIONAL INSURANCE CO LTD Vs Sambit Tripathy
National Consumer Disputes Redressal Commission · 2005 4 CPJ 202 : 2006 1 CLT 93 : 2006 1 CPC 154
Tribunals and Commissions24 Aug 2005Revision dismissed
NATIONAL INSURANCE COMPANY LTD Vs Faquir Chand
National Consumer Disputes Redressal Commission · 2005 3 CPR 134 : 2005 4 CPJ 82 : 2006 1 CLT 650 : 2006 1 CPR 58 : 2006 1 UC 331
Tribunals and Commissions24 Aug 2005Appeal partly allowed
MAHANAGAR TELEPHONE NIGAM LTD. Vs S.N.NARANG
National Consumer Disputes Redressal Commission · 2006 1 CPJ 48 : 2006 1 CPR 422
Tribunals and Commissions24 Aug 2005
Telecommunication Circle Ambala Haryana Vs RAM CHAND
National Consumer Disputes Redressal Commission · 2005 2 CPR 79 : 2005 4 CPJ 70 : 2006 1 CLT 637 : 2006 1 CPC 42
Tribunals and Commissions23 Aug 2005Dismissed
VIJAYANAND ROADLINES LIMITED Vs NAV MAHARASHTRA CHAKAN OIL MILLS LTD
National Consumer Disputes Redressal Commission · 2007 2 CPJ 35
Tribunals and Commissions23 Aug 2005Appeal partly allowed
CANARA BANK Vs AGNES D'MELLO
National Consumer Disputes Redressal Commission · 2006 1 CLT 348 : 2006 1 CPC 232 : 2006 1 CPC 233 : 2006 1 CPJ 8
Tribunals and Commissions22 Aug 2005Complaint dismissed
S.K.Sethi Vs RAKESH MALHOTRA
National Consumer Disputes Redressal Commission · 2006 1 CPC 509 : 2006 4 CPJ 222
Tribunals and Commissions22 Aug 2005Revision Petition dismissed
National Insurance Company Ltd. Vs NACHHATTAR SINGH
National Consumer Disputes Redressal Commission · 2006 2 CLT 288 : 2006 2 CPC 61 : 2006 2 CPJ 120
Tribunals and Commissions22 Aug 2005Revision allowed
VINEET MEHROTRA Vs GIRIJESH MANI TRIPATHI
National Consumer Disputes Redressal Commission · 2006 1 CPJ 527
Tribunals and Commissions20 Aug 2005Revision Petition dismissed
SALUJA AUTOMOBILES Vs AMITA BHATNAGAR (DR.)
National Consumer Disputes Redressal Commission · 2007 1 CPJ 199
Tribunals and Commissions19 Aug 2005Revision Petition disposed of
Punjab Tractors Ltd. Vs HAMAM SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPC 459 : 2005 3 CPR 32 : 2005 4 CPJ 74 : 2006 1 CLT 638
Tribunals and Commissions18 Aug 2005Appeal allowed
LEELA DEVI Vs State Bank of India
National Consumer Disputes Redressal Commission · 2005 3 UC 1953 : 2006 1 CPJ 435
Tribunals and Commissions18 Aug 2005
Azeet International Pvt Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 131 : 2006 1 CPR 213
Tribunals and Commissions17 Aug 2005Revision Petition disposed of
K.M. SINGH Vs SR. POST MASTER, RAMESH NAGAR
National Consumer Disputes Redressal Commission · 2005 3 CPR 38 : 2005 3 CPR 531 : 2005 4 CPJ 174
Tribunals and Commissions16 Aug 2005
Economic Transport Organisation, & Ors. Vs Kamalpur Dying Works
National Consumer Disputes Redressal Commission · 2005 4 CPJ 172 : 2006 1 ALT 30 : 2006 1 CPC 74 : 2006 1 WbLR 1045
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions16 Aug 2005Complaint dismissed
SOU.RAJASHREE MAHADEV KORE Vs M.M.REDDY
National Consumer Disputes Redressal Commission · 2005 3 CPR 295 : 2006 1 CPJ 279
Tribunals and Commissions16 Aug 2005
YAMUNA SYNDICATE LIMITED Vs SWARN KAUR
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 44 : 2005 3 CPR 48 : 2006 1 CLT 514 : 2006 1 CPC 358 : 2006 1 CPJ 81
Tribunals and Commissions16 Aug 2005
DAYA CHAND Vs DLF UNIVERSAL LTD
National Consumer Disputes Redressal Commission · 2006 1 CLT 519 : 2006 1 CPC 366 : 2006 1 CPJ 84
Tribunals and Commissions12 Aug 2005Revision Petition dismissed
DIVISIONAL RAILWAY MANAGER Vs ABHISHANKAR ADHIKARI
National Consumer Disputes Redressal Commission · 2005 4 CPJ 79 : 2006 1 CLT 644 : 2006 1 CPC 46 : 2006 1 CPR 102