Tribunals and Commissions05 Sept 2005
Satya Sri Krishna Poultry Farm Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 4 CPJ 421
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 18 of 36
Tribunals and Commissions02 Sept 2005Appeal dismissed
GREEN ROAD LINES Vs MAX INDIA LTD.
National Consumer Disputes Redressal Commission · 2005 4 CPJ 170 : 2006 1 CPC 73
Tribunals and Commissions02 Sept 2005
C.L.KHANNA Vs DENA BANK
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 46 : 2005 4 CPJ 137 : 2006 1 CLT 260 : 2006 1 CPR 303
Tribunals and Commissions02 Sept 2005
JAI KUMAR MITTAL Vs BRILLIANT TUTORIALS
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 47 : 2005 4 CPJ 156 : 2006 1 CLT 271 : 2006 1 CPR 94 : 2006 1 UC 43
Tribunals and Commissions02 Sept 2005
VINEY GUPTA Vs ANSAL PROPERTIES AND INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 24 : 2005 4 CPJ 209
Tribunals and Commissions01 Sept 2005Appeal dismissed
M.P. Housing Board Vs CHITRA SHARMA
National Consumer Disputes Redressal Commission · 2006 1 CPC 559 : 2006 1 CPR 42 : 2006 2 CPJ 75
Tribunals and Commissions01 Sept 2005Appeal dismissed
Indrayani Paper Products Pvt. Ltd., Nagpur Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPJ 231
Tribunals and Commissions01 Sept 2005Allowed
National Insurance Company Ltd. Vs BHOLANATH SAHOO
National Consumer Disputes Redressal Commission · 2005 3 CPR 591 : 2005 4 CPJ 168 : 2006 1 CLT 700 : 2006 1 CPC 70
Tribunals and Commissions01 Sept 2005
City And Industrial Development Corporation Of Maharashtra Ltd Vs Sunita Khandoji Kadam
National Consumer Disputes Redressal Commission · 2005 3 CPR 595 : 2005 4 CPJ 158
Tribunals and Commissions31 Aug 2005Revision Petition dismissed
Rajasthan Housing Board Vs MOHAN LAL BHARDWAJ
National Consumer Disputes Redressal Commission · 2005 3 CPR 587 : 2005 4 CPJ 287
Tribunals and Commissions31 Aug 2005
Xcyton Diagnostics Limited Vs Dtdc Courier And Cargo Limited
National Consumer Disputes Redressal Commission · 2005 4 CPJ 608
Tribunals and Commissions30 Aug 2005Dismissed
VIDYA BHUSHAN Vs MADAN AWADHESH INSTITUTE
National Consumer Disputes Redressal Commission · 2007 1 CPJ 70
Tribunals and Commissions30 Aug 2005Appeal dismissed
GE Countrywide Consumer Financial Services Ltd Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 315
Tribunals and Commissions30 Aug 2005
T.APPA RAO Vs MERFIN (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 2005 0 ACJ 791 : 2005 0 NCDRC 43 : 2005 4 CPJ 16 : 2006 1 CLT 214 : 2006 1 CPC 691 : 2006 1 CPR 166
Tribunals and Commissions30 Aug 2005
Head Post Office Vs Basanta Sahoo
National Consumer Disputes Redressal Commission · 2005 3 CPR 342 : 2005 4 CPJ 551
Tribunals and Commissions29 Aug 2005Dismissed
SAGAR COLD STORAGE P LTD Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2007 2 CPJ 89
Tribunals and Commissions29 Aug 2005
PUNJAB STATE ELECTRICITY BOARD Vs Surinder Malhotra
National Consumer Disputes Redressal Commission · 2005 3 CPR 451 : 2005 4 CPJ 528
Tribunals and Commissions29 Aug 2005
Moammed Ayub Khan Soudagarcomplaina Vs Amjad Attar
National Consumer Disputes Redressal Commission · 2005 4 CPJ 642
Tribunals and Commissions29 Aug 2005
Sanjaya Besan And Oil Mill P Ltd Vs NARENDRA KUMAR RAY CHOUDHURY
National Consumer Disputes Redressal Commission · 2005 4 CPJ 171
Tribunals and Commissions27 Aug 2005
EMPLOYEES PROVIDENT FUND ORGANISATION Vs NALINI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 387