Tribunals and Commissions13 Sept 2005
M Jayasheela Naik Vs Vysya Bank Limited
National Consumer Disputes Redressal Commission · 2005 4 CPJ 277 : 2006 1 CLT 165
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 17 of 36
Tribunals and Commissions12 Sept 2005Complaint dismissed
LEELA DEVI Vs CITI BANK
National Consumer Disputes Redressal Commission · 2005 3 CPR 615 : 2006 1 CPJ 156
Tribunals and Commissions12 Sept 2005Complaint dismissed
MANGALSINH RATANSINH GOHIL Vs KANUBHAI HIMATBHAI JOSHI
National Consumer Disputes Redressal Commission · 2006 1 CLT 420 : 2006 1 CPC 338 : 2006 1 CPJ 50 : 2006 1 CPR 392
Tribunals and Commissions12 Sept 2005
LIFE INSURANCE CORPORATION OF INDIA Vs Nagaratna
National Consumer Disputes Redressal Commission · 2005 3 CPR 506 : 2005 4 CPJ 273 : 2006 1 CLT 123
Tribunals and Commissions10 Sept 2005
UNITED INDIA INSURANCE COMPANY LTD Vs Dinesh Kumar Agarwalla
National Consumer Disputes Redressal Commission · 2005 4 CPJ 440
Tribunals and Commissions09 Sept 2005Revision Petition dismissed
BANWAR LAL Vs STATE INSURANCE
National Consumer Disputes Redressal Commission · 2006 2 CPJ 277
Tribunals and Commissions09 Sept 2005Appeal allowed
LIC OF INDIA Vs SURAJMAN DHRUV
National Consumer Disputes Redressal Commission · 2006 2 CPR 142 : 2006 3 CPJ 251
Tribunals and Commissions09 Sept 2005Partly Allowed
Rajasthan Housing Board Vs BAJRANG LAL SHARMA
National Consumer Disputes Redressal Commission · 2005 4 CPJ 219 : 2006 2 CPC 237
Tribunals and Commissions09 Sept 2005Appeal dismissed
Life Insurance Corporation of India Vs LUXMI GULATI
National Consumer Disputes Redressal Commission · 2005 3 CPR 461 : 2006 1 CPJ 131
Tribunals and Commissions09 Sept 2005
UNITED INDIA INSURANCE COMPANY LIMITED Vs DALIP SINGH
National Consumer Disputes Redressal Commission · 2005 4 CPJ 248 : 2006 1 CLT 157 : 2006 1 CPC 78
Tribunals and Commissions08 Sept 2005Revision Petition dismissed
SUDARSHAN SINGH Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2006 1 CPC 593
Tribunals and Commissions08 Sept 2005Revision Petition dismissed
Niraj Kumar Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2005 4 CPJ 210 : 2006 1 CPC 386
Tribunals and Commissions08 Sept 2005
MTNL Vs Om Shakti Roller Flour Mills P Ltd
National Consumer Disputes Redressal Commission · 2005 4 CPJ 622
Tribunals and Commissions07 Sept 2005Revision Petition dismissed
Economic Transport Organisation Vs KAMALPUR DYING WORKS
National Consumer Disputes Redressal Commission · 2005 2 CPC 454 : 2005 4 CPJ 172 : 2006 1 CPC 74
Tribunals and Commissions07 Sept 2005
Deputy Registrar Colleges Vs RUCHIKA JAIN
National Consumer Disputes Redressal Commission · 2005 2 CPC 450 : 2005 4 CPJ 240 : 2006 1 CLT 148
Tribunals and Commissions06 Sept 2005Appeals disposed of
UTTAR PRADESH RAJYA AUDYOGIK VIKAS NIGAM LTD. Vs MAHESH KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 2006 1 CPR 356 : 2007 1 CPJ 375
Tribunals and Commissions05 Sept 2005Complaint allowed
YASH PAL MARWAHA Vs PUSHPA BUILDERS LTD.
National Consumer Disputes Redressal Commission · 2006 2 CLT 388 : 2006 2 CPJ 259
Tribunals and Commissions05 Sept 2005Revision Petitions dismissed
BANK OF BARODA Vs SHIKHA KUMAR
National Consumer Disputes Redressal Commission · 2007 1 CPJ 273
Tribunals and Commissions05 Sept 2005Dismissed
United India Insurance Company Ltd Vs NASEERUDDIN MAJOR
National Consumer Disputes Redressal Commission · 2007 2 CPJ 145
Tribunals and Commissions05 Sept 2005Partly Allowed
New India Assurance Co Ltd Vs KISSAN PLANT PROTECTION CENTRE
National Consumer Disputes Redressal Commission · 2007 2 CPJ 151