Tribunals and Commissions16 Sept 2005
B K GUPTA Vs BHARAT SANCHAR NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2005 4 CPJ 448 : 2006 2 CLT 53
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 16 of 36
Tribunals and Commissions15 Sept 2005Revision petition dismissed
SANDEEP PARGANIHA Vs MANOJ KUMAR TIKARIHA
National Consumer Disputes Redressal Commission · 2006 2 CPC 27 : 2006 2 CPJ 140
Tribunals and Commissions15 Sept 2005Appeal dismissed
ASHOK RAMCHANDRA KELUSAKAR Vs LIQUIDATOR OF KALWA BELAPUR SAHAKARI BANK LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPC 590 : 2006 1 CPR 25 : 2006 2 CLT 165 : 2006 2 CPJ 74
Tribunals and Commissions15 Sept 2005Appeal allowed
JYOTI KUMAR JAIN Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPR 645 : 2005 4 CPJ 281 : 2006 1 CLT 171
Tribunals and Commissions15 Sept 2005Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs Sanjeev Kumar
National Consumer Disputes Redressal Commission · 2005 3 CPR 458 : 2006 1 CPJ 137
Tribunals and Commissions15 Sept 2005
RAJINDER SINGH Vs SANJEEV KUMAR
National Consumer Disputes Redressal Commission · 2005 2 CPC 443 : 2005 4 CPJ 341
Tribunals and Commissions15 Sept 2005
ORIENTAL INSURANCE CO LTD Vs Padma Motwani
National Consumer Disputes Redressal Commission · 2005 4 CPJ 272 : 2006 1 CLT 122
Tribunals and Commissions15 Sept 2005
MUNIRAJ Vs Anmol Bharath Gas Distributors
National Consumer Disputes Redressal Commission · 2005 4 CPJ 620
Tribunals and Commissions15 Sept 2005
Sdo Op Hvpn Vs Pardeep Kumar Khullar
National Consumer Disputes Redressal Commission · 2005 4 CPJ 302
Tribunals and Commissions15 Sept 2005
MUKESH Vs PUNJAB URBAN DEVELOPMENT AUTHORITY , Suman Bhatia V. Punjab State Electricity Board , 2005 1 Cpj 796
National Consumer Disputes Redressal Commission · 2005 2 CPR 672 : 2005 4 CPJ 618
Tribunals and Commissions14 Sept 2005Appeal allowed
SHIV KUMARI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 196
Tribunals and Commissions14 Sept 2005Revision disposed of
Additional Director, Postal Life Insurance Policy Vs Sneh Lata
National Consumer Disputes Redressal Commission · 2006 1 CPC 572 : 2006 2 CLT 177 : 2006 2 CPJ 45 : 2006 2 UC 1309
Tribunals and Commissions14 Sept 2005
Umed Singh Berwal Vs SRIPAL
National Consumer Disputes Redressal Commission · 2005 4 CPJ 377 : 2006 1 CLT 257 : 2006 1 CPC 80
Tribunals and Commissions14 Sept 2005
LIFE INSURANCE CORPORATION OF INDIA Vs Debasis Mishra
National Consumer Disputes Redressal Commission · 2005 4 CPJ 429 : 2006 1 CPR 529
Tribunals and Commissions14 Sept 2005
Rural Postal Insurance Vs CHANDRO DEVI
National Consumer Disputes Redressal Commission · 2005 2 CPC 440 : 2005 4 CPJ 307
Tribunals and Commissions14 Sept 2005
UNITED INDIA INSURANCE CO LTD Vs Ganesh Kumar Jain
National Consumer Disputes Redressal Commission · 2005 4 CPJ 275
Tribunals and Commissions13 Sept 2005Revision Petition dismissed
MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM Vs RAJ LOK HOSPITAL RESEARCH INSTITUTE
National Consumer Disputes Redressal Commission · 2007 3 CPJ 406
Tribunals and Commissions13 Sept 2005Appeal allowed
ACCOUNTANT GENERAL Vs MANGE RAM
National Consumer Disputes Redressal Commission · 2005 2 CPC 476 : 2006 1 CLT 617 : 2006 1 CPJ 363
Tribunals and Commissions13 Sept 2005
Haryana State Co -Operative Housing Federation Limited Vs O P S Tanwar
National Consumer Disputes Redressal Commission · 2005 2 CPC 483 : 2005 4 CPJ 165
Tribunals and Commissions13 Sept 2005
STATE OF HARYANA Vs OM PARKASH
National Consumer Disputes Redressal Commission · 2005 4 CPJ 251 : 2006 1 CLT 159