Tribunals and Commissions26 Sept 2005
Eureka Forbes Vs Damyanti Vohra
National Consumer Disputes Redressal Commission · 2005 4 CPJ 346 : 2006 1 CPR 285
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 14 of 36
Tribunals and Commissions26 Sept 2005
NATIONAL INSURANCE CO LTD Vs PRABHAT KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2005 4 CPJ 289
Tribunals and Commissions24 Sept 2005Appeal dismissed
Union of India Vs SUMANT NEGI
National Consumer Disputes Redressal Commission · 2006 1 CPJ 175
Tribunals and Commissions23 Sept 2005Appeal partly allowed
Sharma Vs Anjali
National Consumer Disputes Redressal Commission · 2006 1 CPJ 133 : 2006 1 CPR 416
Tribunals and Commissions23 Sept 2005Appeal partly allowed
DELHI VIDYUT BOARD Vs COMPANY LAW CO-OPERATIVE GROUP HOUSING SOCIETY
National Consumer Disputes Redressal Commission · 2006 1 CPJ 37 : 2006 1 CPR 418
Tribunals and Commissions23 Sept 2005
Post Master General Eastern Court New Delhi Vs K Thampi
National Consumer Disputes Redressal Commission · 2005 4 CPJ 360 : 2006 1 CPR 112
Tribunals and Commissions23 Sept 2005
Novex Private Limited Vs Kamal Manchanda
National Consumer Disputes Redressal Commission · 2005 3 CPR 642 : 2005 4 CPJ 387
Tribunals and Commissions23 Sept 2005
Laxmi Publications Pvt Ltd Vs Daljit Freight Carriers
National Consumer Disputes Redressal Commission · 2005 4 CPJ 483 : 2006 2 CLT 73
Tribunals and Commissions22 Sept 2005Revision Petition dismissed
Ram Sushil Tripathi Vs Ghanshayam Khatik
National Consumer Disputes Redressal Commission · 2006 2 CPC 215 : 2006 2 CPJ 218
Tribunals and Commissions22 Sept 2005Dismissed
JASWANT KAUR Vs P S E B
National Consumer Disputes Redressal Commission · 2007 1 CPJ 65
Tribunals and Commissions22 Sept 2005Appeal disposed of
DELHI VIDYUT BOARD Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 2006 1 CPR 420
Tribunals and Commissions22 Sept 2005
LUFTHANSA GERMAN AIRLINES Vs Dharmendra Carpets
National Consumer Disputes Redressal Commission · 2006 4 CPJ 382
Tribunals and Commissions22 Sept 2005
Kinetic Motor Company Limited Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2005 4 CPJ 417
Tribunals and Commissions22 Sept 2005
RATTAN KUMAR Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2005 4 CPJ 538
Tribunals and Commissions22 Sept 2005
M T N L Vs PANKAJ JAIN
National Consumer Disputes Redressal Commission · 2005 4 CPJ 628
Tribunals and Commissions22 Sept 2005
Mayur Seeds Corporation Vs KRISHNA KUMAR
National Consumer Disputes Redressal Commission · 2005 4 CPJ 475 : 2006 2 CLT 68
Tribunals and Commissions21 Sept 2005Appeal partly allowed
New India Assurance Co. Ltd. Vs REENA RANI BEHERA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 478
Tribunals and Commissions21 Sept 2005
UNITED INDIA INSURANCE CO LTD Vs Kusum Chaturvedi
National Consumer Disputes Redressal Commission · 2005 4 CPJ 361 : 2006 2 CLT 197
Tribunals and Commissions21 Sept 2005
UNITED INDIA INSURANCE CO LTD Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 2005 4 CPJ 602
Tribunals and Commissions21 Sept 2005
J D Sud Vs HARYANA TOURISM CORPORATION LTD
National Consumer Disputes Redressal Commission · 2005 2 CPC 631 : 2005 4 CPJ 423