Tribunals and Commissions30 Sept 2005
Sukanti Sahoo Vs Cesco Of Orissa Limited
National Consumer Disputes Redressal Commission · 2005 4 CPJ 457
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 13 of 36
Tribunals and Commissions29 Sept 2005Dismissed
D. SRIVALLI Vs SHOBHA BALKRISHNA (DR.)
National Consumer Disputes Redressal Commission · 2007 1 CPJ 300
Tribunals and Commissions29 Sept 2005Appeal allowed
ANJALI SHRIVASTAVA Vs SHEELA PAHLAJANI
National Consumer Disputes Redressal Commission · 2005 3 CPR 622 : 2006 1 CLT 435 : 2006 1 CPJ 67
Tribunals and Commissions29 Sept 2005
KORES INDIA LTD Vs Sudha Diwan
National Consumer Disputes Redressal Commission · 2005 4 CPJ 532
Tribunals and Commissions29 Sept 2005
HARI SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 629 : 2006 1 CPR 105
Tribunals and Commissions29 Sept 2005
RAMESH CHAND BANSAL Vs Nyay Vihar Cooperative Housing Society Limited
National Consumer Disputes Redressal Commission · 2005 4 CPJ 537
Tribunals and Commissions29 Sept 2005
NATIONAL INSURANCE COMPANY LTD Vs Deepika Verma
National Consumer Disputes Redressal Commission · 2005 4 CPJ 350 : 2006 1 CPR 283
Tribunals and Commissions28 Sept 2005Appeal dismissed
ANIL BHATIA Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2005 3 CPR 675 : 2006 1 CLT 503 : 2006 1 CPJ 191
Tribunals and Commissions28 Sept 2005
MAHANAGAR TELEPHONE NIGAM LTD Vs BAL KISHAN
National Consumer Disputes Redressal Commission · 2005 4 CPJ 545
Tribunals and Commissions27 Sept 2005Complaints allowed
B.K.MOHAMMED RAFI Vs WILKINSON SWORD INDIA LTD.
National Consumer Disputes Redressal Commission · 2006 1 CLT 597 : 2006 1 CPJ 314
Tribunals and Commissions27 Sept 2005
SUSHIL KUMAR DEO Vs BCL FINANCIAL SERVICES LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 16 : 2006 3 CPJ 250
Tribunals and Commissions27 Sept 2005
R S Khatter Vs M S Ramaiah Medical Teaching Hospital
National Consumer Disputes Redressal Commission · 2005 4 CPJ 631
Tribunals and Commissions27 Sept 2005
N L Goel Vs Stylepsa Furniture Ltd
National Consumer Disputes Redressal Commission · 2005 4 CPJ 524 : 2006 1 CLT 26
Tribunals and Commissions27 Sept 2005
Rajendra Jaina Vs Gaja Nand Derelya
National Consumer Disputes Redressal Commission · 2005 4 CPJ 542
Tribunals and Commissions26 Sept 2005Appeal partly allowed
RAJENDRA M. AGRAWAL Vs PUSHPA BUILDERS LTD.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 192
Tribunals and Commissions26 Sept 2005Appeal dismissed
SAI SHAKTHI BIO-TECH Vs L. UMAPATHI
National Consumer Disputes Redressal Commission · 2005 3 CPR 504 : 2006 1 CLT 471 : 2006 1 CPJ 125
Tribunals and Commissions26 Sept 2005Complaint dismissed
S.Manjunathan Vs SRIRAM
National Consumer Disputes Redressal Commission · 2006 1 CLT 547 : 2006 1 CPJ 231 : 2006 1 CPR 6
Tribunals and Commissions26 Sept 2005
LAJWANTI Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 464 : 2006 2 CLT 65
Tribunals and Commissions26 Sept 2005
LAXMAN DAS Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 407
Tribunals and Commissions26 Sept 2005
Ganga Optical Vs POST MASTER GENERAL
National Consumer Disputes Redressal Commission · 2005 4 CPJ 344