Tribunals and Commissions05 Oct 2005Complaint disposed of
RAJUL K.PATEL Vs PRESIDENT AND CHAIRMAN, AMERICAN EXPRESS (TRS) AMERICAN EXPRESS BANK LTD.
National Consumer Disputes Redressal Commission · 2006 1 CLT 608 : 2006 1 CPJ 346
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 11 of 36
Tribunals and Commissions05 Oct 2005Appeal dismissed
R.C.PUROHIT Vs USHA DEVADA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 489 : 2006 2 CPR 184
Tribunals and Commissions05 Oct 2005Appeal dismissed
Life Insurance Corporation of India Vs Rajkumari
National Consumer Disputes Redressal Commission · 2006 1 CPJ 513 : 2006 2 CPR 177
Tribunals and Commissions05 Oct 2005Appeal dismissed
FRANCH EXPRESS Vs Natarajan
National Consumer Disputes Redressal Commission · 2006 1 CPJ 529 : 2006 2 CPR 321
Tribunals and Commissions05 Oct 2005Appeal allowed
DHARMISETTY SRINIVAS RAO Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 3 UC 1791 : 2006 1 CLT 355 : 2006 1 CPC 230 : 2006 1 CPJ 11
Tribunals and Commissions05 Oct 2005
Senior Citizen Home Complex Welfare Society Vs Sushila Ambika
National Consumer Disputes Redressal Commission · 2005 4 CPJ 369
Tribunals and Commissions05 Oct 2005
SATISH KUMAR Vs Hutchison Essar Telecome Ltd
National Consumer Disputes Redressal Commission · 2005 4 CPJ 376 : 2006 1 CLT 251
Tribunals and Commissions05 Oct 2005
Padmabati Behera Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 503 : 2006 1 CPR 533
Tribunals and Commissions04 Oct 2005Revision Petition disposed of
PARAS INDUSTRIES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPC 571 : 2006 2 CPJ 44
Tribunals and Commissions04 Oct 2005Appeal allowed
K. Vaithilingam Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2006 2 CPR 226 : 2006 4 CPJ 112
Tribunals and Commissions04 Oct 2005R.P. allowed
NAVBHARAT MOTOR AGENCY, SOLAPUR Vs KAUSHIKBHAI ISHWARBHAI PATEL
National Consumer Disputes Redressal Commission · 2006 1 CLT 396 : 2006 1 CPC 231 : 2006 1 CPJ 7
Tribunals and Commissions04 Oct 2005
Registrar Civil Courts Sambalpur Vs Kishore Chandra Behera
National Consumer Disputes Redressal Commission · 2005 4 CPJ 500 : 2006 1 CPR 15
Tribunals and Commissions04 Oct 2005
LIFE INSURANCE CORPORATION OF INDIA Vs N C Samantaray
National Consumer Disputes Redressal Commission · 2005 4 CPJ 497
Tribunals and Commissions04 Oct 2005
Atulya Charan Debata Vs Capital Urban House Building Cooperative Society Ltd
National Consumer Disputes Redressal Commission · 2005 4 CPJ 580 : 2006 1 CPR 19
Tribunals and Commissions04 Oct 2005
DAUJI RAM Vs DELHI VIDYUT BOARD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 340 : 2006 1 CPR 41
Tribunals and Commissions03 Oct 2005Revision Petition partly allowed
K.S. DABAS Vs RAJINDER KUMAR CHHABRA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 423
Tribunals and Commissions03 Oct 2005Allowed
Kalichamy Vs EX ENGINEER T N E B
National Consumer Disputes Redressal Commission · 2007 1 CPJ 20
Tribunals and Commissions03 Oct 2005Revision Petition partly allowed
TELECOM DEPT. Vs RUPA GURANG
National Consumer Disputes Redressal Commission · 2007 3 CPJ 431
Tribunals and Commissions03 Oct 2005Appeal allowed
New India Assurance Co. Ltd. Vs VISHNU CHEMICALS PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 443
Tribunals and Commissions03 Oct 2005Revision allowed
Chitra Sharma Vs M.P.Housing Board
National Consumer Disputes Redressal Commission · 2006 1 CPC 560 : 2006 1 CPR 49 : 2006 2 CPJ 54