Tribunals and Commissions12 Aug 2005
Guru Nanak Motors Vs Yadvinder Singh Dhull
National Consumer Disputes Redressal Commission · 2005 2 CPC 464 : 2005 4 CPJ 236 : 2006 1 CLT 120
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 20 of 36
Tribunals and Commissions11 Aug 2005Appeal dismissed
SAMRITI BUILD CHEM ENGINEERS Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2006 1 CPJ 282
Tribunals and Commissions11 Aug 2005
VIJAI PRAKASH GOYAL Vs NETWORK LIMITED
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 26 : 2005 4 CPJ 206 : 2006 1 CLT 76 : 2006 1 CPC 158 : 2006 1 CPR 164 : 2006 1 UC 625
Tribunals and Commissions11 Aug 2005
TNT INDIA PVT. LTD. Vs RAMESH SAWALKAR
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 19 : 2005 4 CPJ 207 : 2006 1 CPC 148
Tribunals and Commissions11 Aug 2005
B Sri Ramakrishna Rao Vs Nalla Suvarna Devi
National Consumer Disputes Redressal Commission · 2005 3 CPR 601 : 2005 4 CPJ 394
Tribunals and Commissions11 Aug 2005
B Narasimha Reddy Vs Indo -American Hybrid Seeds India Ltd
National Consumer Disputes Redressal Commission · 2005 4 CPJ 324 : 2006 1 CPR 44
Tribunals and Commissions11 Aug 2005
Punjab Urban Development And Planning Authority Vs RANJIT SINGH
National Consumer Disputes Redressal Commission · 2005 4 CPJ 268
Tribunals and Commissions11 Aug 2005
AIR INDIA LIMITED Vs Tallapaneni Sreedhar
National Consumer Disputes Redressal Commission · 2005 4 CPJ 531
Tribunals and Commissions10 Aug 2005Complaint partly allowed
MADHU MALTELSH RANGARAO JOSHI Vs EXECUTIVE ENGINEER, KPTCL
National Consumer Disputes Redressal Commission · 2005 2 CPC 693 : 2006 1 CLT 573 : 2006 1 CPJ 293
Tribunals and Commissions10 Aug 2005Appeal dismissed
Chhattisgarh State Electricity Board Vs SUDHIR AGRAWAL
National Consumer Disputes Redressal Commission · 2006 1 CPJ 321
Tribunals and Commissions10 Aug 2005Appeal dismissed
Oriental Insurance Co. Ltd. Vs SARASWATI
National Consumer Disputes Redressal Commission · 2006 1 CPJ 358
Tribunals and Commissions10 Aug 2005Appeal dismissed
PADMA CYRAMIX Vs R.F.C.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 501
Tribunals and Commissions10 Aug 2005
MD.HAFIZUDDIN Vs UNITED INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 41 : 2005 4 CPJ 147 : 2006 1 CLT 278 : 2006 1 CPR 202
Tribunals and Commissions10 Aug 2005
SRINIVASA ENTERPRISES Vs Md Aneesuddin
National Consumer Disputes Redressal Commission · 2005 3 CPR 638 : 2005 4 CPJ 390
Tribunals and Commissions10 Aug 2005
V R Kollali Vs VIJAYA BANK
National Consumer Disputes Redressal Commission · 2005 2 CPC 691 : 2005 3 CPR 105 : 2005 4 CPJ 581
Tribunals and Commissions09 Aug 2005
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs PUNJAB KHAPATKAR SANGH
National Consumer Disputes Redressal Commission · 2005 4 CPJ 534
Tribunals and Commissions09 Aug 2005
Bapatla Engineering College Vs Thimmapuram Seshadri
National Consumer Disputes Redressal Commission · 2005 4 CPJ 314 : 2006 1 CPR 48
Tribunals and Commissions08 Aug 2005Ordered accordingly
JINDAL DRILLING And INDUSTRIES LTD. Vs INDOCON ENGINEERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 264
Tribunals and Commissions08 Aug 2005Dismissed
ANDUL FABRICATORS LTD Vs West Bengal State Electricity Board
National Consumer Disputes Redressal Commission · 2007 2 CPJ 33
Tribunals and Commissions08 Aug 2005Allowed
New India Assurance Co Ltd Vs KUSUM DISTRIBUTORS
National Consumer Disputes Redressal Commission · 2007 2 CPJ 31