COURT ARCHIVE
716 judgments · page 29 of 36
National Consumer Disputes Redressal Commission · 2005 3 CPR 69 : 2005 4 CPJ 22 : 2006 1 CLT 220 : 2006 1 CPC 33 : 2006 1 CPR 154
National Consumer Disputes Redressal Commission · 2006 1 CLT 614 : 2006 1 CPJ 343
National Consumer Disputes Redressal Commission · 2006 2 CPJ 271
National Consumer Disputes Redressal Commission · 2006 1 CPJ 407
National Consumer Disputes Redressal Commission · 2006 1 CPJ 430
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 71 : 2005 2 CPC 67 : 2005 2 CPR 95 : 2005 3 CPJ 56
National Consumer Disputes Redressal Commission · 2006 1 CPJ 174 : 2006 1 CPR 390
National Consumer Disputes Redressal Commission · 2005 2 CPC 193 : 2005 3 CPR 303 : 2005 4 CPJ 6 : 2006 1 CLT 203 : 2006 1 UC 219
National Consumer Disputes Redressal Commission · 2005 2 CPR 600 : 2005 4 CPJ 101
National Consumer Disputes Redressal Commission · 2005 2 CLT 461 : 2005 3 CPJ 23
National Consumer Disputes Redressal Commission · 2006 1 CPJ 205 : 2006 2 CLT 91
National Consumer Disputes Redressal Commission · 2005 3 CPR 649 : 2005 4 CPJ 69
National Consumer Disputes Redressal Commission · 2005 4 CPJ 65 : 2006 1 CLT 628
National Consumer Disputes Redressal Commission · 2005 2 CPC 546 : 2005 2 CPR 595 : 2005 4 CPJ 66
National Consumer Disputes Redressal Commission · 2005 2 CPR 644 : 2005 4 CPJ 52
National Consumer Disputes Redressal Commission · 2005 3 CPR 85 : 2006 1 CLT 490 : 2006 1 CPJ 166
National Consumer Disputes Redressal Commission · 2005 2 CPC 703 : 2005 2 CPR 597 : 2005 4 CPJ 446
National Consumer Disputes Redressal Commission · 2006 1 CPJ 387
National Consumer Disputes Redressal Commission · 2005 2 CPC 329 : 2005 3 CPJ 55
National Consumer Disputes Redressal Commission · 2005 3 CPJ 405 : 2005 3 CPR 174