Tribunals and Commissions30 Nov 2005Appeal dismissed
SHIVPRASAD PAPER INDUSTRIES Vs SENIOR MACHINERY COMPANY
National Consumer Disputes Redressal Commission · 2006 1 CLT 527 : 2006 1 CPJ 92 : 2006 1 CPR 227 : 2006 2 UC 1194
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 4 of 36
Tribunals and Commissions30 Nov 2005Appeal dismissed
BSES RAJDHANI POWER LTD. Vs Krishan Kumar
National Consumer Disputes Redressal Commission · 2007 1 CPJ 263
Tribunals and Commissions30 Nov 2005Appeal dismissed
DELHI JAL BOARD Vs Dharam Pal
National Consumer Disputes Redressal Commission · 2007 1 CPJ 445
Tribunals and Commissions30 Nov 2005Appeal allowed
L.M.L. Limited Vs PARVEEN KUMAR MITTAL
National Consumer Disputes Redressal Commission · 2006 1 CPJ 618 : 2006 2 CLT 25
Tribunals and Commissions29 Nov 2005R.P.disposed of
LAXMI AUTOMOBILES Vs LAL KUNWAR CHOUDHARY
National Consumer Disputes Redressal Commission · 2006 1 CPC 415 : 2006 1 CPJ 54 : 2006 1 CPR 53
Tribunals and Commissions29 Nov 2005Appeal dismissed
New India Assurance Co. Ltd. Vs G.PORSELVI
National Consumer Disputes Redressal Commission · 2006 1 CPC 423 : 2006 1 CPJ 55 : 2006 1 CPR 426 : 2006 1 CPR 64 : 2007 1 UC 246
Tribunals and Commissions29 Nov 2005Appeal dismissed
V. Sudhakar Vs T. RAVICHANDRAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 310
Tribunals and Commissions29 Nov 2005Appeal disposed of
K.E.MOSES Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 448
Tribunals and Commissions29 Nov 2005Appeal dismissed
C. KANDASAMY Vs URBAN CO-OP. BANK
National Consumer Disputes Redressal Commission · 2006 1 CPJ 621 : 2006 2 CPR 48
Tribunals and Commissions29 Nov 2005Appeal disposed of
BSES Yamuna Power Limited Vs VIJAY KUMAR SABHARWAL
National Consumer Disputes Redressal Commission · 2006 1 CPJ 533 : 2006 2 CPR 332
Tribunals and Commissions29 Nov 2005Appeal partly allowed
B.S.E.S. RAJDHANI POWER LTD. Vs DEVENDER KUMAR SINGH
National Consumer Disputes Redressal Commission · 2006 1 CPJ 545 : 2006 2 CPR 241
Tribunals and Commissions29 Nov 2005Appeal allowed
Unit Trust of India Vs Sanjeev Kumar
National Consumer Disputes Redressal Commission · 2006 1 CPJ 582
Tribunals and Commissions28 Nov 2005Appeal allowed
VINAYAGA AGENCIES (REGD.) Vs G.P.SEETHAPATHY (DECEASED)
National Consumer Disputes Redressal Commission · 2006 1 CPJ 583
Tribunals and Commissions28 Nov 2005Appeal partly allowed
S.JESURETNAM Vs GOUTAM FINANCE CORPORATION
National Consumer Disputes Redressal Commission · 2006 1 CPJ 593
Tribunals and Commissions26 Nov 2005Appeal partly allowed
Rajasthan Housing Board Vs Satish Gupta
National Consumer Disputes Redressal Commission · 2006 3 CPJ 311
Tribunals and Commissions25 Nov 2005Appeal allowed
KRISHNA HOSPITAL Vs P.SHANTI
National Consumer Disputes Redressal Commission · 2006 1 CLT 466 : 2006 1 CPC 458 : 2006 1 CPJ 114
Tribunals and Commissions25 Nov 2005R.P.disposed of
M. SURYABHASKARAN Vs M.V.N.MOHAN
National Consumer Disputes Redressal Commission · 2006 1 CPC 424 : 2006 1 CPJ 57 : 2006 1 CPR 61
Tribunals and Commissions25 Nov 2005Complaint partly allowed
R.GOPALNATHAN Vs FORD MOTOR COMPANY
National Consumer Disputes Redressal Commission · 2006 1 CPC 279 : 2006 1 CPJ 218
Tribunals and Commissions25 Nov 2005Appeal partly allowed
Life Insurance Corporation of India Vs VIPIN JAIN
National Consumer Disputes Redressal Commission · 2006 1 CPJ 487 : 2006 2 CPR 207
Tribunals and Commissions25 Nov 2005Appeal dismissed
Senior Superintendent of Post Offices Vs KUZHUMAI APPAN
National Consumer Disputes Redressal Commission · 2006 1 CPJ 550