Tribunals and Commissions16 Nov 2005
DCM SHRIRAM CONSOLIDATED LIMITED Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 55 : 2005 4 CPJ 250 : 2006 2 UC 767
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 6 of 36
Tribunals and Commissions16 Nov 2005
MAHADEO NARAYAN KAPSE INJBAV Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 33 : 2005 3 CPR 501 : 2005 4 CPJ 286 : 2006 1 UC 612
Tribunals and Commissions16 Nov 2005
Vimalchandra D Desai Vs PUNE MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 2005 4 CPJ 659
Tribunals and Commissions14 Nov 2005Appeal allowed
Charan Singh Vs P.S.E.B. (CHAIRMAN)
National Consumer Disputes Redressal Commission · 2006 1 CLT 659 : 2006 1 CPJ 447
Tribunals and Commissions14 Nov 2005
Ashok Kesharlal Saraf Vs TATA MOTORS LTD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 648 : 2006 1 CPR 183
Tribunals and Commissions11 Nov 2005Appeal allowed with costs
K.H.K. RANGAM Vs TYCOON BUILDERS MADRAS
National Consumer Disputes Redressal Commission · 2006 1 CPC 252 : 2006 1 CPJ 27 : 2006 1 CPR 50
Tribunals and Commissions11 Nov 2005R.P. dismissed
HERO HONDA MOTORS LTD. Vs T. NAGENDER
National Consumer Disputes Redressal Commission · 2006 1 CPJ 4 : 2006 1 CPR 117 : 2006 3 UC 1845
Tribunals and Commissions11 Nov 2005Revision allowed
PRAVEEN SHEKH Vs LIC
National Consumer Disputes Redressal Commission · 2006 1 CLT 428 : 2006 1 CPC 180 : 2006 1 CPJ 53 : 2006 1 CPR 66
Tribunals and Commissions11 Nov 2005Appeal allowed
S.P.BHATIA Vs State Bank of India
National Consumer Disputes Redressal Commission · 2006 1 CPJ 562 : 2006 2 CPR 56
Tribunals and Commissions11 Nov 2005Appeal dismissed
Gulab Chand Gupta Vs Mussoorie Dehradun Development Authority
National Consumer Disputes Redressal Commission · 2006 1 CPJ 83 : 2006 1 CPR 397
Tribunals and Commissions11 Nov 2005
RUBY MUSHROOM AND CANNING PVT. LTD. Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 70 : 2005 4 CPJ 252
Tribunals and Commissions10 Nov 2005Revision dismissed
HOUSING BOARD HARYANA Vs Satish Kumar
National Consumer Disputes Redressal Commission · 2006 1 CLT 377 : 2006 1 CPC 225 : 2006 1 CPJ 41 : 2006 3 UC 2010
Tribunals and Commissions10 Nov 2005Complaint disposed of
PAWAN RANA Vs Canara Bank
National Consumer Disputes Redressal Commission · 2003 3 UC 1967 : 2006 1 CLT 344 : 2006 1 CPC 222 : 2006 1 CPJ 1 : 2006 1 CPR 45 : 2006 2 UC 1271 : 2006 3 UC 1967
Tribunals and Commissions10 Nov 2005R.P. dismissed
SHYAM KUMAR Vs RAMESHBHAI HARMANBHAI KACHHIYA
National Consumer Disputes Redressal Commission · 2006 1 CLT 359 : 2006 1 CPC 240 : 2006 1 CPJ 16 : 2007 1 UC 185
Tribunals and Commissions10 Nov 2005Appeal disposed of
New India Assurance Co. Ltd. Vs SURINDER SINGH KHURANA
National Consumer Disputes Redressal Commission · 2005 3 CPR 124 : 2006 1 CLT 375 : 2006 1 CPC 255 : 2006 1 CPJ 43
Tribunals and Commissions10 Nov 2005Appeals dismissed
SHARAD HOSPITAL Vs SHANKAR LAL GUPTA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 300
Tribunals and Commissions10 Nov 2005Appeal allowed
GYAN CHAND JAIN Vs Kurlon Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 465
Tribunals and Commissions09 Nov 2005Appeal dismissed
ORIENTAL BANK OF COMMERCE Vs RAJAN MITTAL
National Consumer Disputes Redressal Commission · 2006 1 CLT 492 : 2006 1 CPJ 159
Tribunals and Commissions09 Nov 2005Appeal dismissed
Standard Chartered Grindlays Bank Vs RAJESH SILK FABRICS
National Consumer Disputes Redressal Commission · 2006 1 CLT 621 : 2006 1 CPJ 350
Tribunals and Commissions08 Nov 2005Appeal disposed of
RSEB Vs MADHO
National Consumer Disputes Redressal Commission · 2003 3 UC 1800 : 2006 1 CPC 235 : 2006 1 CPJ 19 : 2006 3 UC 1800