Tribunals and Commissions08 Nov 2005Petition is allowed
GEETA DEVI Vs MAHANAGAR TELEPHONE NIGAM LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 22 : 2005 4 CPJ 260 : 2006 2 UC 818
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 7 of 36
Tribunals and Commissions08 Nov 2005
BIRENDRA MOHAN KUMAR SINHA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 78 : 2005 4 CPJ 224 : 2006 2 CPC 243
Tribunals and Commissions07 Nov 2005Appeals disposed of
Buddhdev enterprises Vs MEENABEN P.Shah
National Consumer Disputes Redressal Commission · 2006 3 CPJ 274
Tribunals and Commissions07 Nov 2005Appeal dismissed
SASHIKALA MOHANTY Vs URMILA DUTTA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 217
Tribunals and Commissions07 Nov 2005Complaint allowed
JASWINDER SINGH Vs SANTOKH NURSING HOME
National Consumer Disputes Redressal Commission · 2006 1 CLT 442 : 2006 1 CPJ 85
Tribunals and Commissions01 Nov 2005
Pearlite Liners Ltd. Vs Thermo Jarrell Ash Corporation and Anr.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 375
Tribunals and Commissions31 Oct 2005Appeal dismissed
OF TELECOM, PATIALA Vs Amar Singh
National Consumer Disputes Redressal Commission · 2006 1 CLT 316 : 2006 1 CPC 194 : 2006 1 CPJ 460
Tribunals and Commissions28 Oct 2005Revision dismissed
SHAKUNTALA SOLANKI Vs Oriental Insurance Co.
National Consumer Disputes Redressal Commission · 2005 3 CPR 130 : 2006 1 CPJ 135
Tribunals and Commissions28 Oct 2005Dismissed
JAYBHAI PATEL Vs GOKUL CORPORATION
National Consumer Disputes Redressal Commission · 2007 3 CPJ 398
Tribunals and Commissions28 Oct 2005Complaint dismissed
D.G. AKKA Vs SARVOTTAM RAO
National Consumer Disputes Redressal Commission · 2005 3 CPR 523 : 2006 1 CPJ 172
Tribunals and Commissions28 Oct 2005
TARSEM JINDAL Vs KASHMIRI LAL GOYAL
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 18 : 2006 4 CPJ 354
Tribunals and Commissions28 Oct 2005
AIRCRAFT EMPLOYEES CO-OPERATIVE SOCIETY Vs Y.R.VENUGOPAL
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 29 : 2005 3 CPR 121 : 2006 2 CPC 32 : 2006 2 CPJ 141
Tribunals and Commissions28 Oct 2005
Rajanesh R Swamy Vs CADBURY INDIA LIMITED
National Consumer Disputes Redressal Commission · 2005 4 CPJ 654 : 2006 1 CPR 124
Tribunals and Commissions28 Oct 2005
Santosh Kumar Khanna Vs Wipro Ge Medical System Ltd
National Consumer Disputes Redressal Commission · 2005 4 CPJ 666 : 2006 1 CPC 262
Tribunals and Commissions27 Oct 2005Appeal dismissed
National Insurance Co. Ltd. Vs MAHINDER PAL
National Consumer Disputes Redressal Commission · 2006 1 CLT 322 : 2006 1 CPJ 454 : 2006 1 CPR 288
Tribunals and Commissions27 Oct 2005Appeal dismissed
Tata Engineering and Locomotive Company Limited Vs Chandrashekar
National Consumer Disputes Redressal Commission · 2006 1 CPJ 485 : 2006 2 CPR 174
Tribunals and Commissions27 Oct 2005
SUPRIYA GUPTA Vs TRUSTEES OF BREACH CANDY HOSPITAL AND RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 53 : 2005 4 CPJ 261
Tribunals and Commissions27 Oct 2005
KIRAN GUPTA Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2006 4 CPJ 235
Tribunals and Commissions26 Oct 2005
GOVIND RAM PURSWAMI Vs FAIZABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 1 CPJ 425
Tribunals and Commissions26 Oct 2005
DELHI CANTONMENT BOARD Vs S.K.KAPOOR
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 52 : 2005 4 CPJ 221 : 2006 2 CPC 239 : 2006 2 UC 849