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National Consumer Disputes Redressal Commission judgments, 2005

716 judgments · page 8 of 36

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Tribunals and Commissions26 Oct 2005

Louis Caitano Rodrigues Vs Brihanmumbai Kreeda Ani Lalitkala Pratisthan

National Consumer Disputes Redressal Commission · 2005 4 CPJ 669 : 2006 1 CPR 130

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Tribunals and Commissions25 Oct 2005Complaint dismissed

SHEWAKRAM IDANDAS KISHNANI Vs PARESH SHAH-Opponent

National Consumer Disputes Redressal Commission · 2006 1 CLT 555 : 2006 1 CPJ 250

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Tribunals and Commissions25 Oct 2005Appeal allowed

General Manager, Northern Railway Vs MOHAN RAM

National Consumer Disputes Redressal Commission · 2006 1 CPJ 564 : 2006 2 CPC 534 : 2006 2 CPR 47

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Tribunals and Commissions25 Oct 2005petition is dismissed

VIPUL MOTORS LTD. Vs CHHOTE SINGH SOLANKI

National Consumer Disputes Redressal Commission · 2005 0 NCDRC 5 : 2006 4 CPJ 270

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Tribunals and Commissions24 Oct 2005Appeal partly allowed

GUJARAT ELECTRICITY BOARD Vs GRAHAK HIT SURAX MANDAL

National Consumer Disputes Redressal Commission · 2006 1 CLT 593 : 2006 1 CPJ 312

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Tribunals and Commissions24 Oct 2005Appeal allowed

TAMIL NADU HOUSING BOARD Vs CONSUMER RIGHTS WELFARE ORGANIZATION

National Consumer Disputes Redressal Commission · 2007 1 CPJ 358

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Tribunals and Commissions24 Oct 2005Ordered accordingly

TAMIL NADU HOUSING BOARD Vs T.V.SUBRAMANIAN

National Consumer Disputes Redressal Commission · 2006 1 CPJ 542 : 2006 2 CPR 160

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Tribunals and Commissions24 Oct 2005Appeal dismissed

NO. K. 4084 UPPILIPALAYAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs RMP CHIT FUNDS (P) LTD.

National Consumer Disputes Redressal Commission · 2006 1 CPJ 561 : 2006 2 CPR 324

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Tribunals and Commissions24 Oct 2005Appeal dismissed

P.ARUNACHALAM Vs M.PALANICHAMY

National Consumer Disputes Redressal Commission · 2006 1 CPJ 563

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Tribunals and Commissions24 Oct 2005Appeal dismissed

T.R.SEKAR Vs TOWN PANCHAYAT (EXECUTIVE OFFICER)

National Consumer Disputes Redressal Commission · 2006 1 CPJ 569 : 2006 2 CPR 54

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Tribunals and Commissions24 Oct 2005Appeal allowed

Raja Mohammed Vs DHANABAGYAM

National Consumer Disputes Redressal Commission · 2006 1 CPJ 603

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Tribunals and Commissions24 Oct 2005

C.H.JAYARAM Vs MALLIKA SAMUEL

National Consumer Disputes Redressal Commission · 2005 0 NCDRC 45 : 2006 1 CLT 380 : 2006 1 CPC 448 : 2006 1 CPJ 59

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Tribunals and Commissions21 Oct 2005Appeal allowed

JODHPUR VIDHYUT VITARAN NIGAM LTD. Vs Sikander Singh

National Consumer Disputes Redressal Commission · 2006 1 CPJ 406

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Tribunals and Commissions21 Oct 2005

ANIL KUMAR Vs INDRAPRASTHA APOLLO HOSPITAL

National Consumer Disputes Redressal Commission · 2006 4 CPJ 91

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Tribunals and Commissions20 Oct 2005Revision Petition allowed

JAGDISH GUPTA Vs GANGA BUILDERS And PROMOTERS

National Consumer Disputes Redressal Commission · 2007 3 CPJ 409

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Tribunals and Commissions20 Oct 2005Appeal dismissed

MAHESH VERMA Vs MRF LTD.

National Consumer Disputes Redressal Commission · 2007 1 CPJ 292

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Tribunals and Commissions20 Oct 2005

Madan Mohan Agarwal Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2007 1 CPJ 470

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Tribunals and Commissions20 Oct 2005Appeal partly allowed

ANURAG OJHA Vs VINAYAKA GRIHA NIRMAN SAHKARI, SAMITI MARYADIT

National Consumer Disputes Redressal Commission · 2006 1 CPC 341 : 2006 1 CPJ 99 : 2006 2 CLT 78

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Tribunals and Commissions20 Oct 2005

JAGDISH KUMAR BAJPAI Vs UNION OF INDIA

National Consumer Disputes Redressal Commission · 2005 0 NCDRC 48 : 2005 4 CPJ 197 : 2006 1 CPC 149 : 2006 1 CPR 157 : 2006 1 UC 634

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Tribunals and Commissions20 Oct 2005

LIFE INSURANCE CORPORATION OF INDIA Vs RAKSHNA DEVI

National Consumer Disputes Redressal Commission · 2005 0 NCDRC 49 : 2005 4 CPJ 214 : 2006 2 UC 733

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