Tribunals and Commissions25 Nov 2005Appeal dismissed
Sankaran Vs SECRETARY, HOUSING SOCIETY
National Consumer Disputes Redressal Commission · 2006 1 CPJ 590
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 5 of 36
Tribunals and Commissions25 Nov 2005
SHRI HARMIT SINGH Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 58 : 2006 1 UC 594
Tribunals and Commissions25 Nov 2005
UNIT TRUST OF INDIA Vs IQBAL CHAND ARORA
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 11 : 2006 4 CPJ 414
Tribunals and Commissions24 Nov 2005Revision Petition disposed of
New India Assurance Co. Ltd. Vs SANT
National Consumer Disputes Redressal Commission · 2006 4 CPJ 132 : 2007 2 UC 814
Tribunals and Commissions24 Nov 2005
ASHA GARG Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 66 : 2005 4 CPJ 269 : 2006 2 UC 869
Tribunals and Commissions24 Nov 2005
MUTHOOT LEASING AND FINANCE LTD Vs J K JAIN
National Consumer Disputes Redressal Commission · 2006 4 CPJ 351
Tribunals and Commissions23 Nov 2005Appeal allowed
State of Madhya Pradesh Vs PARVATI BAI
National Consumer Disputes Redressal Commission · 2006 3 CPJ 459
Tribunals and Commissions23 Nov 2005R.P. dismissed
Shriram Transport Finance Co. Ltd. Vs SUREKHA KHANOJI KHEMNAR
National Consumer Disputes Redressal Commission · 2006 1 CLT 379 : 2006 1 CPC 265 : 2006 1 CPJ 46 : 2006 1 CPR 55 : 2007 1 UC 518
Tribunals and Commissions23 Nov 2005Ordered accordingly
ASHA RANI LAMBA Vs COMMISSIONER AND SECRETARY TO GOVT, HARYANA TOWN AND COUNTRY PLANNING DEPARTMENT
National Consumer Disputes Redressal Commission · 2006 1 CLT 603 : 2006 1 CPC 72 : 2006 1 CPJ 322
Tribunals and Commissions23 Nov 2005Appeal dismissed
N.D.P.L. Vs Atul Jain
National Consumer Disputes Redressal Commission · 2006 1 CPJ 492 : 2006 2 CPR 238
Tribunals and Commissions23 Nov 2005Appeal disposed of
TAMIL NADU HOUSING BOARD TAMIL NADU URBAN DEVELOPMENT Vs P.S. ABDULKHADER
National Consumer Disputes Redressal Commission · 2007 1 CPJ 509
Tribunals and Commissions23 Nov 2005Appeal disposed of
TAMIL NADU HOUSING BOARD Vs R.S.PALANISWAMY
National Consumer Disputes Redressal Commission · 2006 1 CPJ 520
Tribunals and Commissions22 Nov 2005Appeals dismissed
ADVAITH MARKETING PRIVATE LIMITED Vs J.USHA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 427 : 2006 1 CPR 74
Tribunals and Commissions21 Nov 2005Complaint allowed with costs
GROVER VINEYARDS LIMITED Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2006 1 CPC 276 : 2006 1 CPJ 222
Tribunals and Commissions21 Nov 2005Ordered accordingly
AIR INDIA LIMITED Vs D.P.KOCHAR
National Consumer Disputes Redressal Commission · 2006 1 CLT 654 : 2006 1 CPJ 450
Tribunals and Commissions18 Nov 2005Appeal dismissed
K.Sadanandan Vs LISIE HOSPITAL
National Consumer Disputes Redressal Commission · 2006 1 CLT 357 : 2006 1 CPJ 24
Tribunals and Commissions16 Nov 2005Appeal dismissed
Kedar Nath Sethi Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2006 1 CPJ 417
Tribunals and Commissions16 Nov 2005Appeal allowed
Mohammed Rafique Vs NEW DELHI POWER LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 526
Tribunals and Commissions16 Nov 2005Appeal disposed of
ASHOK KUMAR Vs BSES YAMUNA POWER LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 547 : 2006 2 CPR 333
Tribunals and Commissions16 Nov 2005Appeal allowed
AMAR SINGH KASHYAP Vs BSES RAJDHANI POWER LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 611