Tribunals and Commissions16 Dec 2005Appeal dismissed
VANDANABEN KHUSHALDAS ASWANI Vs CHANDRASHEKHAR M. NARECHANIA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 548
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 2 of 36
Tribunals and Commissions16 Dec 2005
B.ANTHONY RAJ Vs THOMAS HOSPITAL
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 56
Tribunals and Commissions16 Dec 2005
ALOK KUMAR MUKHERJEE Vs TAPAS ROY CHOUDHURY
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 38 : 2006 1 CPR 182 : 2006 2 CLT 172 : 2006 2 CPJ 82
Tribunals and Commissions15 Dec 2005Appeals disposed of
ORIENTAL BANK OF COMMERCE Vs MOTI LAL SHARMA
National Consumer Disputes Redressal Commission · 2006 1 CLT 517 : 2006 1 CPC 370 : 2006 1 CPJ 88 : 2006 1 CPR 187
Tribunals and Commissions15 Dec 2005Appeal partly allowed
Life Insurance Corporation of India Vs HANSRAJI YADAV
National Consumer Disputes Redressal Commission · 2006 1 CPJ 497 : 2006 2 CPR 205
Tribunals and Commissions14 Dec 2005Revision Petition dismissed
SNEHA DYECHEM LTD. Vs JYOTI RATHORE
National Consumer Disputes Redressal Commission · 2006 1 CPR 238 : 2006 2 CLT 352 : 2006 2 CPC 114 : 2006 2 CPJ 195
Tribunals and Commissions14 Dec 2005Appeal allowed
S.Kamala Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 284
Tribunals and Commissions14 Dec 2005Complaint dismissed
HINABEN NIKUNJBHAI BHAVsAR Vs M.P.SHAH CANCER HOSPITAL And THE GUJARAT CANCER AND RESEARCH INSTITUTE
National Consumer Disputes Redressal Commission · 2006 1 CPJ 502 : 2006 2 CPR 217
Tribunals and Commissions13 Dec 2005Appeal allowed
S.K.JAIN Vs ANSAL PROPERTIES And INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 314
Tribunals and Commissions13 Dec 2005Revision dismissed
BIHAR STATE HOUSING CO-OPERATIVE FEDERATION LTD. Vs SUSHILA DEVI
National Consumer Disputes Redressal Commission · 2006 1 CPR 299 : 2006 2 CPC 209 : 2006 2 CPJ 197
Tribunals and Commissions13 Dec 2005Case remanded
K.P.SINGHANIA Vs B.S.E.S.YAMUNA POWER LTD.
National Consumer Disputes Redressal Commission · 2006 2 CPJ 134
Tribunals and Commissions13 Dec 2005Appeal dismissed
BRIG. RAKESH SHARMA Vs NIIT LIMITED
National Consumer Disputes Redressal Commission · 2006 1 CPJ 398
Tribunals and Commissions13 Dec 2005Appeal dismissed
Mangayarkarasi Vs State Bank of India
National Consumer Disputes Redressal Commission · 2006 1 CPJ 495 : 2006 2 CPC 562 : 2006 2 CPR 168
Tribunals and Commissions13 Dec 2005Appeal dismissed
SUKHNANDAN AGARWAL Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2007 1 CPJ 524
Tribunals and Commissions13 Dec 2005
VIKAS TANK Vs INDO RUSSIAN ALUMNI
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 7
Tribunals and Commissions12 Dec 2005Ordered accordingly
SAI INTERNATIONAL (EXPORTS) INDIA Vs AMI INDIA LOGISTICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 428
Tribunals and Commissions12 Dec 2005Disposed Of
PRANAYA KUMAR PADHI Vs BALLARPUR INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPC 591 : 2006 1 CPR 194 : 2006 2 CLT 166 : 2006 2 CPJ 76 : 2006 2 UC 1347
Tribunals and Commissions12 Dec 2005Revision Petition dismissed
Roadway India Ltd. Vs MORMUGAO STEEL LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPR 233 : 2006 2 CPC 217 : 2006 2 CPJ 199
Tribunals and Commissions12 Dec 2005Appeal dismissed
SHAHIDA BEGAM Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2005 3 CPR 8 : 2006 1 CLT 472 : 2006 1 CPC 417 : 2006 1 CPJ 117
Tribunals and Commissions12 Dec 2005Appeal allowed
PUNJAB STATE ELECTRICITY BOARD Vs NAVDEEP THEATRES (P) LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPC 292 : 2006 1 CPJ 456