BRITISH PHYSICAL LABORATORIES (INDIA) LTD. Vs K.K. BISWAS
National Consumer Disputes Redressal Commission · 1992 3 CPJ 62 : 1994 1 CLT 653
COURT ARCHIVE
765 judgments · page 12 of 39
National Consumer Disputes Redressal Commission · 1992 3 CPJ 62 : 1994 1 CLT 653
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1025 : 1993 2 CLT 560 : 1998 2 CPC 642
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 47 : 1992 2 CPR 719 : 1992 3 CPJ 61 : 1993 0 CPC 11 : 1994 1 CLT 378
National Consumer Disputes Redressal Commission · 1992 2 CPR 613 : 1992 3 CPJ 382
National Consumer Disputes Redressal Commission · 1992 2 CPR 619 : 1993 3 CPJ 1518
National Consumer Disputes Redressal Commission · 1992 3 CPJ 672 : 1993 0 CPC 45 : 1993 1 CPR 678 : 1994 1 CLT 329
National Consumer Disputes Redressal Commission · 1993 1 CPJ 172
National Consumer Disputes Redressal Commission · 1992 1 CPR 587 : 1993 1 CPJ 362 : 1994 1 CLT 32
National Consumer Disputes Redressal Commission · 1992 0 CPC 736 : 1992 3 CPJ 198 : 1994 1 CLT 146
National Consumer Disputes Redressal Commission · 1993 1 CPJ 173
National Consumer Disputes Redressal Commission · 1993 1 CPJ 176
National Consumer Disputes Redressal Commission · 1993 0 CPC 229 : 1993 1 CPJ 31
National Consumer Disputes Redressal Commission · 1992 3 CPJ 89
National Consumer Disputes Redressal Commission · 1993 1 CPJ 251
National Consumer Disputes Redressal Commission · 1993 1 CPJ 293 : 1993 2 CPR 284
National Consumer Disputes Redressal Commission · 1993 1 CPJ 275
National Consumer Disputes Redressal Commission · 1992 3 CPJ 458
National Consumer Disputes Redressal Commission · 1993 1 CPJ 474
National Consumer Disputes Redressal Commission · 1992 3 CPJ 58 : 1994 1 CLT 368
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1032