Tribunals and Commissions02 Nov 1992Appeal dismissed
SHUBHANGI SHIVAJIRAO GHATGE Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 1992 3 CPJ 78 : 1994 1 CLT 323
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 9 of 39
Tribunals and Commissions02 Nov 1992Appeal dismissed
RAM NARAYAN PARAMESHWARAIYER Vs Larsen and Toubro Ltd.
National Consumer Disputes Redressal Commission · 1993 0 CPC 302 : 1993 1 CLT 693 : 1993 1 CPJ 3
Tribunals and Commissions02 Nov 1992Appeal dismissed
DRAUPADI DEVI S. CHAUDHARI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CLT 52 : 1993 1 CPJ 94 : 1993 1 CPR 224 : 1993 1 CTJ 9
Tribunals and Commissions02 Nov 1992Appeal allowed
I.D.C. ELECTRONICS LTD. Vs AJARA URBAN CO-OPERATIVE BANK LTD.
National Consumer Disputes Redressal Commission · 1993 1 CLT 520 : 1993 1 CPJ 65 : 1993 1 CPR 225 : 1993 1 CTJ 117
Tribunals and Commissions02 Nov 1992
ASHOK PRABHAKAR Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 38 : 1993 0 CPC 316 : 1993 1 CLT 694 : 1993 1 CPJ 11 : 1993 1 CPJ 83 : 1993 1 CPR 103 : 1993 1 CTJ 123
Tribunals and Commissions02 Nov 1992
TELECOM DISTT.ENGINEER, DHARAMSALA Vs PRAN NATH MAHAJAN
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 41
Tribunals and Commissions02 Nov 1992
NEW INDIA ASSURANCE CO. LTD. Vs R.VENKATESWARA RAO
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 39 : 1993 1 CLT 518 : 1993 1 CPJ 61 : 1993 1 CPR 105 : 1993 1 CTJ 27
Tribunals and Commissions31 Oct 1992Complaint allowed with costs
S.M.SETHNA Vs ANIL CHOKSHI
National Consumer Disputes Redressal Commission · 1992 3 CPJ 302 : 1993 2 CPR 235
Tribunals and Commissions31 Oct 1992Complaint allowed with costs
VENISHYAM ONKARMAL AGRAWAL Vs BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 476
Tribunals and Commissions31 Oct 1992Appeal dismissed
SARDAR MELA SINGH-/ Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 277
Tribunals and Commissions31 Oct 1992Complaint dismissed
VIKRAM PAPER AGENCY Vs REGIONAL MANAGER, REGIONAL OFFICE, NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 307
Tribunals and Commissions31 Oct 1992Order accordingly
EXECUTIVE OFFICER, GRAMPANCHAYAT Vs K. PRABHAKARA REDDY
National Consumer Disputes Redressal Commission · 1993 1 CPJ 317 : 1993 2 CPR 219
Tribunals and Commissions31 Oct 1992Complaint allowed with costs
AKHIL BHARATIYA GRAHAK PANCHAYAT, PUNE Vs PRINCIPAL, JNF's AGPM MEDICAL COLLEGE
National Consumer Disputes Redressal Commission · 1993 2 CPR 310 : 1994 1 CPJ 370
Tribunals and Commissions30 Oct 1992Appeal allowed
SALES TAX OFFICER Vs RAMNIWAS AGARWAL
National Consumer Disputes Redressal Commission · 1993 2 CPJ 798
Tribunals and Commissions30 Oct 1992Appeal dismissed
RUP CHAND SHARMA Vs Branch Manager, State Bank of India
National Consumer Disputes Redressal Commission · 1993 0 CPC 839 : 1993 2 CPJ 791
Tribunals and Commissions30 Oct 1992Complaint allowed
SISHIR KUMAR NAYAK Vs WING STONE ELECTRONICS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 855
Tribunals and Commissions30 Oct 1992Appeal allowed
DINESH BHAGAT Vs BAJAJ AUTO LIMITED
National Consumer Disputes Redressal Commission · 1992 3 CPJ 272 : 1994 1 CLT 228
Tribunals and Commissions30 Oct 1992Complaint dismissed with costs
GIRISH C. BHATIA Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 297 : 1993 2 CPR 274
Tribunals and Commissions29 Oct 1992Appeal dismissed
GENERAL MANAGER, TELECOMMUNICATION Vs R.S. AGASHE
National Consumer Disputes Redressal Commission · 1993 2 CPJ 720
Tribunals and Commissions29 Oct 1992Application allowed
KANTASINHA Vs I.MAHAJAN
National Consumer Disputes Redressal Commission · 1993 1 CPJ 437