Tribunals and Commissions28 Nov 1992Appeal allowed
NATIONAL GAS SERVICE Vs TRIJUHI NARAIN TEWARI
National Consumer Disputes Redressal Commission · 1994 1 CPJ 380 : 1994 2 CPC 204
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 6 of 39
Tribunals and Commissions28 Nov 1992Appeal dismissed
JUGAL KISHORE JAISWAL Vs PRESIDENT, GRAMIN VIDYUT SAHAKARI SAMITI MARYADIT
National Consumer Disputes Redressal Commission · 1992 3 CPJ 614
Tribunals and Commissions28 Nov 1992Appeals dismissed
ADVERTISEMENT MANAGER, EENADU TELUGU DAILY Vs ANANTHA RAM KONGARA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 428 : 1993 1 CPR 645
Tribunals and Commissions28 Nov 1992Appeal partly allowed
New India Assurance Co. Ltd. Vs TILAK RAJ SINGH
National Consumer Disputes Redressal Commission · 1993 2 CPJ 832 : 1993 2 CPR 517
Tribunals and Commissions28 Nov 1992Appeal disposed of
New India Assurance Co. Ltd. Vs JAGDISH GOEL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 603 : 1993 2 CPR 514
Tribunals and Commissions28 Nov 1992Appeal allowed with costs
COMMISSIONER, MUNICIPAL CORPORATION Vs RAKESH JOHARI
National Consumer Disputes Redressal Commission · 1993 1 CPJ 505
Tribunals and Commissions28 Nov 1992Appeal allowed with costs
REWA TOWN IMPROVEMENT TRUST Vs DILIP ANAND
National Consumer Disputes Redressal Commission · 1993 1 CPJ 394
Tribunals and Commissions28 Nov 1992
Chanchal Oswal Vs Santokba Durlabhji Memorial Hospital
National Consumer Disputes Redressal Commission · 1995 1 CLT 385 : 1995 1 CPJ 42
Tribunals and Commissions27 Nov 1992Appeal dismissed with costs
UNITED COMMERCIAL. BANK Vs DIPAK TEXTILE
National Consumer Disputes Redressal Commission · 1993 0 CPC 848 : 1993 1 CPR 307 : 1993 2 CPJ 1216
Tribunals and Commissions27 Nov 1992
KANJIBHAI GOVABHAI PRAJAPATI Vs MANAGER, HINDUSTAN TRADING CORPORATION
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1513
Tribunals and Commissions25 Nov 1992Petition accordingly allowed
TELECOM DISTRICT MANAGER, JALANDHAR Vs DEPUTY COMMISSIONER, KAPURTHALA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 537
Tribunals and Commissions25 Nov 1992Appeals dismissed
NARWANA GAS SERVICE Vs PARMODH KUMAR
National Consumer Disputes Redressal Commission · 1992 3 CPJ 311
Tribunals and Commissions25 Nov 1992Appeal decided order accordingly
D.M.UNITED INDIA INSURANCE CO. LTD. Vs SUBASH SURI
National Consumer Disputes Redressal Commission · 1992 3 CPJ 312
Tribunals and Commissions23 Nov 1992Appeal allowed with costs
N.VAITHIALINGAM Vs DEVI HOUSE CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1992 3 CPJ 514
Tribunals and Commissions23 Nov 1992Appeal allowed
COMMISSIONER MANNARGUDI MUNICIPALITY Vs CONSUMER PROTECTION council
National Consumer Disputes Redressal Commission · 1992 3 CPJ 455 : 1993 1 CPR 191
Tribunals and Commissions23 Nov 1992Appeal dismissed
INDU COURIERS (P) LTD. Vs VAIRAVAN
National Consumer Disputes Redressal Commission · 1993 0 CPC 317 : 1993 1 CPJ 164 : 1993 1 CPR 193
Tribunals and Commissions23 Nov 1992Appeal dismissed
Dalip Singh Vs H.S.E.B.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 362
Tribunals and Commissions23 Nov 1992
Alacrity Foundations Ltd Vs Tamilnadu State Electricity Board
National Consumer Disputes Redressal Commission · 1993 1 CPJ 383 : 1993 1 CPR 194
Tribunals and Commissions21 Nov 1992Dismissed
O.P. Agarwal Vs U.P. STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1993 0 CPC 303 : 1993 1 CLT 695 : 1993 1 CPJ 22 : 1993 1 CPR 151 : 1993 1 CTJ 8
Tribunals and Commissions20 Nov 1992Appeal dismissed
AMBER CEMENT PRIVATE LTD. Vs Gujarat Industrial Development Corporation
National Consumer Disputes Redressal Commission · 1993 2 CPJ 714