Tribunals and Commissions10 Dec 1992Appeal dismissed
DILIP BAPAT Vs PANCHAVATI COOPERATIVE HOUSING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1993 0 CPC 305 : 1993 1 CPJ 68 : 1993 1 CPR 174
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 4 of 39
Tribunals and Commissions10 Dec 1992Dismissed
PARMANANDA TRIPATHY Vs Canara Bank
National Consumer Disputes Redressal Commission · 1993 0 CPC 204 : 1993 1 CPJ 14 : 1993 2 CPR 645
Tribunals and Commissions10 Dec 1992allowed
INDIAN AIRLINES CORPORATION Vs PATEL RAMUBHAI SHANKER LAL
National Consumer Disputes Redressal Commission · 1993 1 CLT 606 : 1993 2 CPJ 205 : 1998 1 CLT 674 : 1998 1 CPC 410 : 1998 2 CPJ 205
Tribunals and Commissions10 Dec 1992
Ramaseshasya Raw And Boiled Rice Millcomplaina Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1993 0 CPC 193 : 1993 1 CPJ 56
Tribunals and Commissions09 Dec 1992Appeal dismissed
MADAN MOHAN LAL Vs S.D.O (WEST) HSEB
National Consumer Disputes Redressal Commission · 1992 3 CPJ 456
Tribunals and Commissions09 Dec 1992Dismissed
RAVIN BHARTI LAND DEVELOPMENT And FINANCE P. LTD. Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1993 0 CPC 98 : 1993 1 CPR 179 : 1993 2 CPJ 166
Tribunals and Commissions09 Dec 1992Appeal dismissed
NAYYAR And COMPANY Vs MEDICAL SUPERINTENDENT, MEDICAL COLLEGE HOSPITAL, ROHTAK
National Consumer Disputes Redressal Commission · 1992 3 CPJ 478
Tribunals and Commissions09 Dec 1992Appeal allowed
PRAGATI COMPUTERS PVT. LTD. , MADRAS INSTITUTE OF DEVELOPMENT STUDIES Vs Madras Institute of Development Studies , PRAGATI COMPUTERS PVT. LTD
National Consumer Disputes Redressal Commission · 1993 0 CPC 139 : 1993 1 CPJ 74 : 1993 1 CPR 172
Tribunals and Commissions09 Dec 1992Appeal dismissed with costs
HARYANA STATE ELECTRICITY BOARD Vs JAWAHAR LAL SINGLA
National Consumer Disputes Redressal Commission · 1993 0 CPC 755 : 1993 1 CPJ 335
Tribunals and Commissions08 Dec 1992Appeal dismissed
SUDHAN SINGH Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 521
Tribunals and Commissions08 Dec 1992Appeal dismissed
NARWANA GAS SERVICE Vs Bhagwan Dutt
National Consumer Disputes Redressal Commission · 1992 3 CPJ 565
Tribunals and Commissions07 Dec 1992Complaint dismissed
VIJAY KUMAR KISHAN GOPAL Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 499 : 1993 0 CPC 337 : 1994 1 CLT 353
Tribunals and Commissions07 Dec 1992Dismissed
NAGPUR IMPROVEMENT TRUST (NIT) Vs T.D. WANKHEDE
National Consumer Disputes Redressal Commission · 1993 0 CPC 187 : 1993 1 CPJ 42 : 1993 1 CPR 119
Tribunals and Commissions07 Dec 1992Appeal accepted
ELECTRICITY DEPARTMENT GOVERNMENT OF GOA Vs NUNES ENTERPRISES
National Consumer Disputes Redressal Commission · 1993 0 CPC 207 : 1993 1 CPJ 77 : 1993 1 CPR 185
Tribunals and Commissions07 Dec 1992Appeal accepted
Mahindra AND Mahindra Ltd. Vs B.G. THAKURDESAI
National Consumer Disputes Redressal Commission · 1993 0 CPC 364 : 1993 1 CPJ 72 : 1993 1 CPR 170 : 1993 2 CPJ 225
Tribunals and Commissions07 Dec 1992Revision Petition dismissed
KULDIP SINGH KALRA Vs ROSHAN LAL PAL
National Consumer Disputes Redressal Commission · 1993 0 CPC 372 : 1993 2 CPJ 170 : 1998 2 CPJ 170
Tribunals and Commissions07 Dec 1992Appeal dismissed
SHETKARI SAHAKARI SANGH LTD. , PANSE CHEMICALS PVT. LTD Vs PANSE CHEMICALS PVT. LTD. , SHETKARI SAHAKARI SANGH
National Consumer Disputes Redressal Commission · 1993 0 CPC 367 : 1993 1 CPJ 47
Tribunals and Commissions07 Dec 1992Appeal dismissed
DIVL. CONTROLLER KSRTC, MYSORE DIVN., MYSORE Vs RAMESH REDDY
National Consumer Disputes Redressal Commission · 1993 0 CPC 177 : 1993 1 CPR 181 : 1994 2 CPC 261 : 1994 2 CPR 358 : 1994 3 CPJ 105
Tribunals and Commissions07 Dec 1992Appeal dismissed
SAJAWANT FURNITURE HOUSE Vs JAGDISH CHAWLA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 536 : 1993 2 CPR 322
Tribunals and Commissions07 Dec 1992Appeal dismissed
L.R. GUPTA And CO. Vs Telecom District Manager
National Consumer Disputes Redressal Commission · 1993 0 CPC 126 : 1993 1 CPJ 345