Tribunals and Commissions11 Jan 2018Dismissed
Post Master & 2 Ors. Vs Sudhir Kumar Pandey
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0053
Kisan Vikas Patras Rules, 1988 — Rule 10, 11
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 35 of 37
Tribunals and Commissions11 Jan 2018Allowed
Col. Kuldip Singh Vs Emaar Mgf Land Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions11 Jan 2018Dismissed
Iffco Tokio General Insurance Co. Ltd. Vs Varsha Associates
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0051
Tribunals and Commissions11 Jan 2018
Sisir Das & Anr. Vs M/S. Unitech Ltd.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 13(4), 21Code Of Civil Procedure, 1908 — Order 7 Rule 10AConsumer Protection Rules, 1987 — Rule 9A
Tribunals and Commissions11 Jan 2018Dismissed
Jyoti Malhan & Anr. Vs Omaxe Ltd.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions11 Jan 2018Disposed Off
M/S. Maharani Of India Vs Branch Manager, United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 11
Tribunals and Commissions10 Jan 2018Disposed Of
M/S. Bga Realtors Vs Tanmay Halder & 2 Ors.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Jan 2018Allowed
Mohini Nishikant Pathak Vs Parmeshwari Schemes & 2 Ors.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Jan 2018Allowed
Neelakshi Chopra Vs Sterling Holiday Resorrts (India) Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Jan 2018Disposed Of
Ajmer Kaur Vs M/S. Super Realtech Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 11(2), 11(2)(a)
Tribunals and Commissions10 Jan 2018
Anthony H. Silva Vs Hermonie Mary Salazar
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 19, 21(a)(ii), 24A
Tribunals and Commissions10 Jan 2018Partly Allowed
Iffco-Tokio General Insurance Co. Ltd. Vs Parvatiya Vikas Sansthan
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0043
Tribunals and Commissions10 Jan 2018
Ashok Patni & Anr. Vs Turf Estate J V & 2 Ors.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0042
Maharashtra Ownership Flats Act, 1963 — Section 8
Tribunals and Commissions10 Jan 2018Dismissed
M/S. Rajputana Broadband Services Pvt. Ltd. Vs M/S. Et Infra Developers Pvt. Ltd. & Ors.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions09 Jan 2018Dismissed
Parasnath Jha Vs Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0040
Motor Vehicles Act, 1988 — Section 15, 15(1), 149
Tribunals and Commissions09 Jan 2018Partly Allowed
Kamlakar Ramakant Kulkarni Vs Rachna International Pvt. Ltd. & 3 Ors.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0039
Tribunals and Commissions09 Jan 2018Dismissed
Worldwide Immigration Consultancy Services Ltd. & Anr. Vs Ratan Kumar Majumdar
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0038
Tribunals and Commissions09 Jan 2018Dismissed
M/S. Rekha Gas Agency Vs Kailas Ambikaprasad Tiwari & Anr.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0037
Tribunals and Commissions09 Jan 2018Dismissed
M/S. Susrut Eye Foundation & Research Centre & Anr. Vs Ratan Sinha & Anr.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0036
Tribunals and Commissions09 Jan 2018Dismissed
Col. Ranjit Singh Dhillon Vs Ansals Properties Infrastructure Ltd. & 2 Ors.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0035