Tribunals and Commissions16 Mar 2018Dismissed
Town Improvement Trust, Bathinda Vs Seema Goyal
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0144
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 33 of 37
Tribunals and Commissions16 Mar 2018Dismissed
Girish Ahuja Vs M/S. Panchsheel Colonizers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0145
Consumer Protection Act, 1986 — Section 11(1), 11(2), 11(2)(c )
Tribunals and Commissions16 Mar 2018Disposed Off
Ashok Kumar Agrawal Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0146
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions16 Mar 2018Dismissed
Jiten K. Ajmera & Anr Vs M/S. Tejas Co-Operative Housing Society
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0147
Code of Civil Procedure, 1908 — Section 107(1)(d), Order 41 Rule 27Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Mar 2018Dismissed
Ghaziabad Development Authority Vs Deep Chand Pandey
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0148
Tribunals and Commissions16 Mar 2018Dismissed
P. Khamar Pasha Vs Branch Manager, Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0160
Tribunals and Commissions15 Mar 2018Disposed Off
Siddhant Singh Chauhan & Anr Vs Vatika Ltd
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0149
Companies Act, 2013 — Section 2(87)
Tribunals and Commissions15 Mar 2018Dismissed
Ranjana Dugar Vs ICICI Bank Ltd
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0150
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions14 Mar 2018Dismissed
Khusbu Singh Vs Life Insurance Corporation Of India Ltd
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0151
Tribunals and Commissions14 Mar 2018Disposed Off
M/S. Tab India Granites Pvt. Ltd. Vs New India Assurance Company
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0152
Tribunals and Commissions14 Mar 2018Dismissed
National Insurance Co. Ltd Vs Risheendran Nambiar & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0153
Insurance Act, 1938 — Section 42(5), 64VB, 64VB(4)
Tribunals and Commissions14 Mar 2018Dismissed
Manorama Bhagat & Anr Vs Unitech Ltd
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0154
Tribunals and Commissions13 Mar 2018Dismissed
Sunita Devi Vs Lic Of India
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0098
Tribunals and Commissions13 Mar 2018Partly Allowed
Skoda Auto India P Ltd. & Anr Vs M. Surendran
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0155
Tribunals and Commissions13 Mar 2018Allowed
Sunita Ajay Ramnathkar Vs Starlight Systems (I) LLP
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 21(b), 25, 27
Tribunals and Commissions13 Mar 2018Dismissed
B. Sitharam Reddy Vs Manager, Dena Bank & Ors
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0156
Negotiable Instruments Act, 1881 — Section 138Evidence Act, 1872 — Section 61, 62, 65Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Mar 2018Disposed Off
Va Tech Wabag Limited Vs Cholamandalam Ms. General Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0099
Tribunals and Commissions12 Mar 2018Dismissed
Bank Of Baroda Vs Vinod Mohanlal Patel & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Mar 2018Disposed Off
Divyesh Pratap Singh & Ors Vs Supertech Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0089
Tribunals and Commissions12 Mar 2018Dismissed
M/S. K.K. Estate & Developers Ltd. & Anr Vs Mousumi Ghosh & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0088