Tribunals and Commissions23 Mar 2018Dismissed
Lali Devi Saini Vs Post Master General
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0126
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 32 of 37
Tribunals and Commissions22 Mar 2018Allowed
Simira Swaroop & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0128
Consumer Protection Act, 1986 — Section 13(2)
Tribunals and Commissions22 Mar 2018Disposed Off
Sky Rock City Welfare Society & Anr Vs Sajjan Singh
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0129
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions22 Mar 2018Partly Allowed
Air France Vs O.P. Srivastava
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0157
Consumer Protection Act, 1986 — Section 2(1)(d), 17, 17(2), 17(2)(c ), 19Code of Civil Procedure, 1908 — Section 20Constitution of India 1950 — Article 19, 20, 226(2)
Tribunals and Commissions21 Mar 2018Disposed Off
Mumbai District Central Co-Operative Bank Ltd. Vs ICICI Bank Ltd.
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0130
Consumer Protection Act, 1986 — Section 2(1)(d)Maharashtra Cooperative Societies Act, 1960 — Section 70Maharashtra Cooperative Societies Rules, 1961 — Rule 50
Tribunals and Commissions21 Mar 2018Disposed Off
Raman Sharma Vs M/S. Unitech Reliable Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0131
Consumer Protection Act, 1986 — Section (11(1), 17(a), 21Code of Civil Procedure, 1908 — Order 7 Rule 10
Tribunals and Commissions20 Mar 2018Dismissed
Reliance Consultancy Services Ltd. & Anr Vs Ramesh Chandra Srivastava & Anr.
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0132
Tribunals and Commissions20 Mar 2018Dismissed
N Raja Reddy Vs Branch Manager, L.I.C. Of India & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0133
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Mar 2018Allowed
Liberty Videocon General Insurance Company Ltd. Vs Shivbhajan Sahu & Anr.
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0134
Tribunals and Commissions20 Mar 2018Dismissed
Naveen Sharma Vs New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0135
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Mar 2018Dismissed
HDFC Bank Vs Hari Shankar Roy & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0136
Tribunals and Commissions20 Mar 2018Dismissed
D.J. College Of Engineering & Technology Vs Kumari Neha Verma
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0137
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Mar 2018
M/S. Shree Ostwal Builders Ltd. & Ors. Vs Subhash G. Master & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0158
Consumer Protection Act, 1986 — Section 14
Tribunals and Commissions19 Mar 2018Allowed
DLF Universal Ltd Vs Tarun Aggarwal
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0138
Consumer Protection Act, 1986 — Section 13(4)Code of Civil Procedure, 1908 — Order 7 Rule 10 A
Tribunals and Commissions19 Mar 2018Allowed
Rajinder Singh Malik Vs Sr. Branch Manager L.I.C. Of India & Anr.
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0139
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 Mar 2018Allowed
Bhopal Memorial Hospital & Research Center & Anr Vs Ku. Rajkumari Thadani
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0140
Consumer Protection Act, 1986 — Section 13(2), 19
Tribunals and Commissions19 Mar 2018Dismissed
Abdul Rasheed Shaik Vs Dr. Vikram Mathews & Ors.
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0141
Tribunals and Commissions19 Mar 2018Dismissed
Girishchandra V. Bhatt & Ors Vs Sterling Hospital
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0159
Consumer Protection Act, 1986 — Section 12(3), 18, 19(1)(a)
Tribunals and Commissions16 Mar 2018Dismissed
Kusum Goenka & Ors Vs M/S. Wianxx Impex Private Limited
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0142
Tribunals and Commissions16 Mar 2018Dismissed
M/S. Gariba Construction Co Vs Malad Dipti Apartments Co-Op. Housing Socirty Ltd
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0143
Maharashtra Co-operative Societies Act, 1960 — Section 6(1)Limitation Act, 1963 — Section 17(d)