Tribunals and Commissions17 May 2018Disposed Off
C.S. Grewal Vs M/S. Taneja Developers And Infrastructures Ltd. & Ors.
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 19, 21(a)(ii)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 30 of 37
Tribunals and Commissions17 May 2018Disposed Off
M/S. Taneja Developers & Infrastructure Ltd. Vs Raj Kishor
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 19, 21(a)(ii)
Tribunals and Commissions16 May 2018Dismissed
Manager, Bank Of Baroda Vs Susanta Saha
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 May 2018Dismissed
Padmashree Hospital & 2 Ors. Vs Chetan Chagan Singh Pardeshi
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 12
Tribunals and Commissions16 May 2018Dismissed
Honda Siel Cars India Limited Vs Savita Jerath & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 15, 16, 21(b)
Tribunals and Commissions16 May 2018Disposed Off
Zubair Ahmed Khan & Ors Vs Nazma Bano & Ors.
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0077
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 May 2018Dismissed
Saju Stepehen Vs Manager, Punjab National Bank & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0076
Consumer Protection Act, 1986 — Section 21(b)Negotiable Instruments Act, 1881 — Section 138
Tribunals and Commissions16 May 2018Dismissed
Dr. Sudhir Mohan Kant Vs Ramadhar Singh & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 May 2018Disposed Off
Jagdish Chand Rana & Anr Vs M/S. Granite Gate Properties Private Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0074
Tribunals and Commissions16 May 2018Dismissed
India Education Trust Vs National Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0073
Tribunals and Commissions15 May 2018Allowed
Fiat India Automobiles Private Limited Vs Ramchandra Barwal & Ors
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0072
Tribunals and Commissions15 May 2018Dismissed
Vijay Harshad Dholkiya Vs New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions15 May 2018Partly Allowed
Punjab National Bank Vs M/S. Tarun Printers & Ors.
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions15 May 2018Disposed Off
Kiran Joshi Vs S.M.V. Agencies Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0069
Tribunals and Commissions04 Apr 2018Disposed Off
Anurag Sharma & Anr Vs M/S Unitech Limited & Anr.
National Consumer Disputes Redressal Commission · (2018) 04 NCDRC CK 0119
Tribunals and Commissions04 Apr 2018Allowed
M/S. Shah Desai & Co Vs National Insurance Co. Ld
National Consumer Disputes Redressal Commission · (2018) 04 NCDRC CK 0120
Consumer Protection Act, 1986 — Section 19Insurance Act 1938 — Section 64UM
Tribunals and Commissions03 Apr 2018Dismissed
M/S. Keer Hotels Pvt. Ltd. Vs Tata A.I.G. General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 04 NCDRC CK 0121
Consumer Protection Act, 1986 — Section 21(b)Motors Vehicle Act, 1988 — Section 84, 96, 96(2)(b)(ii), 126
Tribunals and Commissions03 Apr 2018Dismissed
Sunil Kohli & Anr Vs M/S. Purearth Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2018) 04 NCDRC CK 0122
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions02 Apr 2018Dismissed
National Insurance Co. Ltd Vs Richardson & Crudas Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 04 NCDRC CK 0123
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 64UM(2)
Tribunals and Commissions28 Mar 2018Dismissed
Devesh Aagarwal Vs M/S. Jaypee Infratech Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0104
Consumer Protection Act, 1986 — Section 2(1)(d)