Tribunals and Commissions22 May 2018Dismissed
Shyam Lal Mistri Vs M/S. Cameo Corporate Services Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0102
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 29 of 37
Tribunals and Commissions22 May 2018Dismissed
M/S. Nau Nidh Finance Co. & Anr Vs Sukhwinder Kaur
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0101
Tribunals and Commissions22 May 2018Allowed
Life Insurance Corporation Of India Vs Saraswathi Kuncha
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 May 2018Partly Allowed
SBI Cards & Payments Services Pvt. Ltd Vs Pulak Sinha
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0099
Tribunals and Commissions22 May 2018Allowed
Divya Aashirwad Properties Pvt. Ltd. & Anr Vs Manju Joshi
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0098
Consumer Protection Act, 1986 — Section 19, 21(a)(ii)
Tribunals and Commissions22 May 2018Allowed
Sorabh Sood Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0097
Tribunals and Commissions22 May 2018Dismissed
M/S. Anjaneya Jewellery Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0096
Tribunals and Commissions21 May 2018Dismissed
Shraddha Infra Projects Nirman Pvt. Ltd Vs Sebastian J.M. & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0095
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions21 May 2018Partly Allowed
G.S. Solanki Vs Mahesh Kumar Mishra
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0094
Tribunals and Commissions21 May 2018Disposed Off
Ramdas Urkudaji Gajbhiye Vs L & T Finance Ltd
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions21 May 2018Dismissed
National Insurance Co. Ltd Vs Maheshbhai Maldebhai Modhvadia (Deceased) Through Lrs
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0092
Tribunals and Commissions18 May 2018Allowed
Sukhwinder Kaur Vs Bharti Axa Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0091
Tribunals and Commissions18 May 2018Dismissed
Registrar, University Of Agriciltural Science Vs Tummala Kavya Dri
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0090
Tribunals and Commissions18 May 2018Dismissed
Bajaj Allianz General Insurance Co. Ltd. & Anr Vs Karthik Alloys Ltd
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0089
Tribunals and Commissions18 May 2018Disposed Off
Vibhav Singh & Anr Vs M/S. Parshvnath Buildwell Private Limited & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0088
Tribunals and Commissions17 May 2018Allowed
M/S. Kalash Seeds Pvt. Ltd. Vs Arun Kumar & 8 Ors
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 May 2018Dismissed
Life Insurance Corporation Of India Vs Hemlata Garg
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 24ANegotiable Instruments Act, 1881 — Section 118
Tribunals and Commissions17 May 2018Dismissed
Mohammad Haleem Vs Haryana Urban Development Authority (Huda)
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0085
Tribunals and Commissions17 May 2018Allowed
IFFCO - Tokio General Insurance Co. Ltd Vs Keshar Singh & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0084
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 379Motor Vehicles Act, 1988 — Section 157, 157(2)
Tribunals and Commissions17 May 2018Dismissed
Karam Chand Vs Punjab National Bank & Anr.
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 24A