Tribunals and Commissions28 Mar 2018Dismissed
State Bank Of Bikaner & Jaipur Vs Bhanwar Singh & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0105
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 31 of 37
Tribunals and Commissions28 Mar 2018Dismissed
New India Assurance Company Ltd. Vs Ashok Kumar
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0106
Tribunals and Commissions28 Mar 2018Dismissed
Vineet Ganeriwala Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)
Tribunals and Commissions28 Mar 2018Allowed
Sushila Kumari Vs LIC Of India
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0109
Tribunals and Commissions28 Mar 2018Disposed Off
Jigna Satyam Ghelia Vs ICICI Prudential Life Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0110
Tribunals and Commissions28 Mar 2018Disposed Off
Krishan Kant Kohli Vs M/S. Unitech Limited & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0111
Consumer Protection Act, 1986 — Section 2(r ), 2(r )(1), 5(3)
Tribunals and Commissions27 Mar 2018Allowed
Chetan Sharma & Anr Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0112
Consumer Protection Act, 1986 — Section 13(2)
Tribunals and Commissions27 Mar 2018Dismissed
M.L. Ahuja Vs M/S. DLF (Now DHLF) Pramerica Life Insurance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0113
Tribunals and Commissions27 Mar 2018
Andhra Bank Vs K. Durga Devi
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0114
Tribunals and Commissions27 Mar 2018Dismissed
Prabhakar Narhar Aklujkar Vs Post Master General & Ors
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0115
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions27 Mar 2018Allowed
Anju Gaur & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0116
Tribunals and Commissions27 Mar 2018Partly Allowed
Ambar Chatterjee Vs Sandhya Ghosh & Ors
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0117
Tribunals and Commissions27 Mar 2018Dismissed
Taneja Developers & Infrastructure Ltd Vs Sukh Nandan Kaur Sabarwal
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0118
Tribunals and Commissions26 Mar 2018Disposed Off
Rajarshi Saikia Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0119
Tribunals and Commissions26 Mar 2018Dismissed
Adseh Kumar Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0120
Tribunals and Commissions26 Mar 2018Disposed Off
Baba Constructions & Ors Vs Bandaru Gautam
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0121
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions26 Mar 2018Dismissed
M/S. Shree Gulab Trading Co. Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0122
Income Tax Act, 1961 — Section 40A(3), 44AB, 69A, 69B, 269SSIncome Tax Rules, 1962 — Rule 6DD
Tribunals and Commissions23 Mar 2018Disposed Off
Union Of India, Indian Railway & Ors Vs Nand Kishore
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0123
Tribunals and Commissions23 Mar 2018Dismissed
M/S. Selection Point Bazar Vs M/S. Kinectic Elevators Limited
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0124
Consumer Protection Act, 1986 — Section (2(d)(i)
Tribunals and Commissions23 Mar 2018Disposed Off
Dr. Neelu Virlley & Anr Vs G.P. Arora & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0125