Tribunals and Commissions25 May 2018Dismissed
Palm Groves Co-Operative Housing Society Ltd Vs M/S. Magar Girme & Gaikwad Associates & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0122
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 28 of 37
Tribunals and Commissions25 May 2018Disposed Off
United India Insurance Co. Ltd Vs Mohameed Yusuf
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0121
Motor Vehicles Act, 1988 — Section 38
Tribunals and Commissions25 May 2018Dismissed
ICICI Prudential Life Insurance Co. Ltd Vs Neel Kamal Ashwathama Meshram & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0120
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions25 May 2018Disposed Off
Satyendra Singh Gangwar Vs U.P. Avas Evam Vikas Parishad
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0119
Tribunals and Commissions25 May 2018Dismissed
Mata Vaishnodevi Construction & Ors Vs Kunal Ghosh
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0118
Consumer Protection Act, 1986 — Section 22(A)Code of Civil Procedure, 1908 — Order 9 Rule 2, Order 41 Rule 1, Order 41 Rule 19
Tribunals and Commissions25 May 2018Dismissed
Joydeb Saha Vs Mihir Lal Mukherjee
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0117
Tribunals and Commissions25 May 2018Disposed Off
Poonam Sanwal Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0116
Tribunals and Commissions24 May 2018Allowed
Dr. Varsha Trivedi Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0115
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 May 2018Dismissed
Gudipati Venkata Krishna Reddy Vs M/S. Margadarsi Chit Fund Limited
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 3
Tribunals and Commissions24 May 2018
Managing Director, Volvo Auto India Pvt. Ltd. & Anr Vs J.S. Sathish Kumar
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0113
Tribunals and Commissions24 May 2018Dismissed
M/S. Baba Estates And Colonizers & Anr Vs Vishal Singh
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0112
Tribunals and Commissions24 May 2018Allowed
Ram Balakrishnan Vs Somitri Das
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0111
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)
Tribunals and Commissions24 May 2018Disposed Off
Manohar Jodhamal Harchwani Vs United India Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0110
Tribunals and Commissions23 May 2018Dismissed
R.C. Sharma Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0109
Indian Contract Act, 1872 — Section 28(b)
Tribunals and Commissions23 May 2018Dismissed
Manilal Vs ICICI Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0108
Tribunals and Commissions23 May 2018
Ram Awtar Ramsisaria & Anr Vs Bengal Unitech Universal Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0107
Tribunals and Commissions23 May 2018Dismissed
M/S. Adani Enterprises Limited Vs United India Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0106
Tribunals and Commissions23 May 2018Allowed
Manish Gupta & Anr Vs Unitech Hi-Tech Developers Ltd
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 13(2)
Tribunals and Commissions22 May 2018Disposed Off
National Insurance Co. Ltd Vs Manish Ashokrao Kadu
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0104
Tribunals and Commissions22 May 2018Partly Allowed
Shyam Lal Mistri Vs M/S. Cameo Share Registry & Anr
National Consumer Disputes Redressal Commission · (2018) 05 NCDRC CK 0103