Tribunals and Commissions09 Mar 2018Dismissed
Harbinder Pal Singh Vs M/S. Angel Infrastructure Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0102
Consumer Protection Act, 1986 — Section 2(1)(d)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 34 of 37
Tribunals and Commissions09 Mar 2018Allowed
New India Assurance Co. Ltd. Vs M/S. Super Fashion
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions08 Mar 2018Disposed Off
Ghasiyaram Jain Vs Dena Bank
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 21(b)Code of Civil Procedure, 1908 — Order 6 Rule 17
Tribunals and Commissions07 Mar 2018Disposed Off
M/S. Treaty Constructions & Anr Vs M/S. Ruby Tower Co-Op. Hsg. Society Ltd. & 12 Ors
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0103
Maharashtra Ownership Flats (Regulations of the Promotion of Construction, Sale, Management and Transfer) Act, 1964 — Section 3
Tribunals and Commissions07 Mar 2018Disposed Off
Sepeedcrafts Ltd Vs Bharat Kumar Yadav & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0101
Tribunals and Commissions07 Mar 2018Dismissed
Managing Director-Cum-Chairman Andhra Pradesh Transco & Ors. Vs Mohd. Noorullha Shareef & Ors
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0093
Tribunals and Commissions07 Mar 2018Disposed Off
Manjeet Kaur Vs Agarwal Properties & Colonizers
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0092
Tribunals and Commissions07 Mar 2018Dismissed
Vinayak Bhagwan Khavnekar Vs Deven Dhondi Dholam & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 25, 27
Tribunals and Commissions06 Mar 2018Allowed
Partap Singh & Anr Vs Doon Valley Cambridge School & Anr
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 3
Tribunals and Commissions06 Mar 2018Disposed Off
Vineyyard Meadows Villa Owners Association Vs Hebron Developers (P) Ltd
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0084
Tribunals and Commissions06 Mar 2018Disposed Off
Rajasthan Housing Board & Ors. Vs Kedar Lal Gupta
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0082
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Mar 2018Disposed Off
Rajender Dhir & Anr Vs Unitech Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0096
Consumer Protection Act, 1986 — Section 2( r)Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions05 Mar 2018Dismissed
Prashant Tanaji Patankar Vs Malhar Popatrao Shinde
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 13(1), 13(2), 13(2)(a)
Tribunals and Commissions01 Mar 2018Disposed Off
Estate Officer, Greater Mohali Area Development Authority & Anr Vs Gaurav Mutneja
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0095
Tribunals and Commissions01 Mar 2018Disposed Off
Rohit Chopra & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0094
Environment Protection Act, 1986 — Section 5(3)
Tribunals and Commissions01 Mar 2018Disposed Off
Sanjay Kumar Chowdhar Vs Super Tech Limited
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0090
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions01 Mar 2018Dismissed
Union Of India & Anr Vs Raj Pal Singh
National Consumer Disputes Redressal Commission · (2018) 03 NCDRC CK 0001
Limitation Act, 1963 — Section 5
Tribunals and Commissions11 Jan 2018Dismissed
Dr. Kusum Sabharwal Vs Sangeeta Aggarwal & Anr.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Jan 2018Disposed Of
M/S. Maharani Of India Vs Branch Manager, United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 11
Tribunals and Commissions11 Jan 2018Dismissed
M.G. Electronics Vs Sham Nandlal Sharma (Dead) Through Lrs. & Anr.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 21(b)