Tribunals and Commissions09 Jan 2018Dismissed
Parsvnath Buildwell Pvt. Ltd. & Anr. Vs Varun Dev
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0034
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 36 of 37
Tribunals and Commissions08 Jan 2018Dismissed
Interglobe Aviation Ltd. & Anr. Vs Dr. Babul Roy & Anr.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 5, 12
Tribunals and Commissions08 Jan 2018Disposed Of
Promila Johnson Vs Jasmine Buildmart Pvt. Ltd. & 2 Ors.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0032
Tribunals and Commissions08 Jan 2018Disposed Of
Sheel Sohal & Anr. Vs Axis Bank Limited
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0031
Tribunals and Commissions05 Jan 2018Dismissed
Allaudin Alias Ajauddin Vs Kotak Mahindra Old Life Insurance Ltd.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0030
Tribunals and Commissions05 Jan 2018Dismissed
Sukhdev Gill Vs Rotary Eye Hospital & Ors.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Jan 2018Allowed
Pranabendra Mohan Mitra Vs Lekha Das Gupta & Anr.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0028
Tribunals and Commissions05 Jan 2018Dismissed
Agriculture Insurance Co. Of India Ltd. Vs Subhash Deorao Bhosale & Anr
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Jan 2018Dismissed
Shriram General Insurance Co. Ltd. Vs Prem Prakash
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0026
Motor Vehicles Act, 1988 — Section 157
Tribunals and Commissions05 Jan 2018Dismissed
Sanjay Kumar Vs Reliance General Insurance & Ors.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0024
Tribunals and Commissions05 Jan 2018Allowed
Ram Piari & Anr. Vs Suprintendent Of Post Officer & 2 Ors.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 409Constitution Of India, 1950 — Article 12
Tribunals and Commissions05 Jan 2018Disposed Of
M/S. Proton Steels Limited Vs Superintending Engineer, Electrical
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Jan 2018Dismissed
Supertech Ltd. Vs Anil Sharma
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0018
Tribunals and Commissions05 Jan 2018
M/S. Khalsa Tyre Service Vs M/S. G.P.N. Machinery Works
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 21(b), 27Negotiable Instruments Act, 1881 — Section 138
Tribunals and Commissions05 Jan 2018Dismissed
Saurabh Shukla & 3 Ors. Vs Icici Bank & Anr.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 21(1)(a)(d)
Tribunals and Commissions04 Jan 2018Disposed Of
Mahindra Finance Vs Ram Nakshatra (Now Died) Through Lrs.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Jan 2018Dismissed
Sanjay Goel Vs Greater Noida Industrial Development Authority
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0012
Tribunals and Commissions03 Jan 2018
Girwar Singh Jakhar Vs M/S. Earth Infrastructures Ltd.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0057
Tribunals and Commissions03 Jan 2018Dismissed
Indian Railway & 2 Ors. Vs Ish Sharma
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0010
Tribunals and Commissions03 Jan 2018Dismissed
M/S. Atul Pipe Corporation Vs Jai Narain & 4 Ors.
National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b)