Tribunals and Commissions26 Nov 2018
Benhur Jewels P. Ltd Vs Mew India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0044
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 7 of 37
Tribunals and Commissions26 Nov 2018
Naveen Khatri Vs M/S. Pareena Infrastructure & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions22 Nov 2018Disposed Off
Reliance Life Insurance Company & Anr Vs Molleti Krishnaveni
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0072
Tribunals and Commissions22 Nov 2018Partly Allowed
Tata Aig General Insurance Company Ltd Vs Manvinder Singh & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0042
Tribunals and Commissions20 Nov 2018Dismissed
Government Labour Officer & Anr Vs Patel Pratapbhai Ratansinh
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Nov 2018Dismissed
DHBVNL Vs Rajbeer Singh
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21(b), 24A
Tribunals and Commissions20 Nov 2018
Indian Bank Vs D.B. Ram Mohan
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 21(b), 24A
Tribunals and Commissions20 Nov 2018Dismissed
Dr. Madhusudan N. Kumbhare Vs Bherulal Bhimaji Oswal
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0037
Tribunals and Commissions20 Nov 2018
LIC Of India & Ors Vs D.H. Shashikanth
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0036
Tribunals and Commissions20 Nov 2018Dismissed
Co-Ordinator It @ School Project & Anr Vs Sainudden K.M. & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Nov 2018Disposed Off
Ansal Lotus Melange Projects Pvt. Ltd. & Anr Vs Dr. Yuti Mukesh Mishra & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0034
Tribunals and Commissions20 Nov 2018Disposed Off
Ravi Kumar Soni Vs Unitech Ltd
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0033
Tribunals and Commissions20 Nov 2018Allowed
Vijay Kumar & Anr Vs M/S. Ss Group Pvt. Ltd. & 6 Ors
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions19 Nov 2018Partly Allowed
Shivam Motors Private Limited & Anr Vs Neeraj Kumar Tiwari & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0031
Tribunals and Commissions19 Nov 2018Dismissed
Senior Post Master & Anr Vs Sunita J. Bhati
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0030
Tribunals and Commissions19 Nov 2018Allowed
Bnal Prefabs Pvt. Ltd Vs Puma Realtors Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 2(1)(d), 17
Tribunals and Commissions19 Nov 2018Disposed Off
Hotel Horizon Pvt. Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0028
Tribunals and Commissions15 Nov 2018Dismissed
Kolhapur Sports Association & Anr Vs Hasmukh Premji Gala & Ors
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions15 Nov 2018Dismissed
Reliance Life Insurance Co. Ltd. & Anr Vs Jaswinder Kaur
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0026
Tribunals and Commissions15 Nov 2018Dismissed
Bharat Sanchar Nigam Ltd Vs Aarogyasri Health Care Trust
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0025