Tribunals and Commissions15 Nov 2018Dismissed
Pratibha Bevinal Vs Metlife India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0024
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 8 of 37
Tribunals and Commissions14 Nov 2018Partly Allowed
Reliance General Insurance Co. Ltd. & Anr Vs Pritesh Vijaykumar Bafna [Dead] Through Lrs
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0071
Tribunals and Commissions14 Nov 2018Partly Allowed
Vinod Kumar Vs Manager, Micromax Informatics Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0023
Tribunals and Commissions14 Nov 2018
Mukund M. Sarang Vs Suhas Gangadhar Rahurkar & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0022
Tribunals and Commissions13 Nov 2018Disposed Off
State Bank Of India Vs Leenata Dhamankar
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions13 Nov 2018Dismissed
Brij Lal Singh Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0021
Tribunals and Commissions13 Nov 2018Dismissed
Avdesh Kumar Barthaiya Vs Area Manager, Upsidc & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0020
Tribunals and Commissions13 Nov 2018Dismissed
M/S. Make Wave Sea Resort Pvt. Ltd Vs L.R. Chowdhary & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions13 Nov 2018Allowed
Surya Kant Vs Brahmshakti Sanjivani Hospital
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 2(1)(r), 21(b)
Tribunals and Commissions13 Nov 2018Dismissed
Sh. Darshan Indane Gas Service Vs Hariom Sharma & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 13, 22, 22A, 22(2)
Tribunals and Commissions13 Nov 2018Dismissed
State Of Gujarat & Ors Vs Premadevi Vidyadhar Tiwari & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0016
Tribunals and Commissions12 Nov 2018Dismissed
ICICI Bank Ltd Vs Ramakant Dnyandeo Gaikwad
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0015
Tribunals and Commissions12 Nov 2018Disposed Off
Taneja Developers & Infrastructure Ltd Vs Rajinder Kaur Bains
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0014
Tribunals and Commissions12 Nov 2018Disposed Off
Inderpreet Singh Vs Unitech Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0013
Tribunals and Commissions06 Nov 2018Dismissed
Sangwan Heights Pvt. Ltd Vs Praveen Chandra Trivedi & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0069
Tribunals and Commissions06 Nov 2018Partly Allowed
Shriram General Insurance Co. Ltd Vs Kuldeep
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Nov 2018Disposed Off
Department Of Posts & 2 Ors Vs Satish Shankar Sabale & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0011
Tribunals and Commissions06 Nov 2018Dismissed
Medical Director-Cum-Chief Medical Officer, Chalmeda Anand Rao Institute Vs Pegada Shankaraiah
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions06 Nov 2018Disposed Off
Universal Sompo General Insurance Co. Ltd Vs Maa Shanti Cable Network & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0009
Tribunals and Commissions06 Nov 2018Dismissed
Shashi Kiran Pal & 7 Ors Vs M/S. Sunworld Residency Private Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 12(1), 12(1)(c), 13(6), 21(a)(i), 22Code of Civil Procedure, 1908 — Order 1 Rule 8