Tribunals and Commissions02 Nov 2018Dismissed
Kallathayail Muhammed Asharaf Vs Your Charitable Educational Trust & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0007
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 9 of 37
Tribunals and Commissions02 Nov 2018Dismissed
Satpal Saini Vs Executive Engineer, Himachal Pradesh State Electricity Board
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 2(1)(c), 3
Tribunals and Commissions02 Nov 2018Dismissed
M/S. Balaji Air Parcel Services Vs Manoj & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0005
Tribunals and Commissions02 Nov 2018Dismissed
India Bulls Housing Finance Ltd. & Anr Vs Boota Singh Sidhu
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 22(2)
Tribunals and Commissions01 Nov 2018Dismissed
United India Insurance Co. Ltd Vs Ram Lal
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0003
Tribunals and Commissions01 Nov 2018Dismissed
M/S. Agarwal Packers & Movers Drs Group & Anr Vs Capt. Dibeyendu Pal
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Nov 2018Dismissed
Sree Ganesh Enterprises Vs Divisional Manager, National Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0001
Tribunals and Commissions31 Oct 2018Dismissed
Chief Commercial Officer (Manager) & 2 Ors Vs Hargovind Chaudhury
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0077
Tribunals and Commissions31 Oct 2018Dismissed
Ajay Kumar Bhalla Vs U.P. Awas Evam Vikas Parishad & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0076
Tribunals and Commissions31 Oct 2018Disposed Off
Praveen Sharma & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0075
Tribunals and Commissions30 Oct 2018Partly Allowed
Bank Of India Vs M/S. Darjeeling Tea House & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0074
Tribunals and Commissions30 Oct 2018Disposed Off
New India Assurance Co. Ltd Vs Pandharinath Vithal Satare
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0073
Tribunals and Commissions30 Oct 2018Disposed Off
Sahara Prime City Ltd. & Anr Vs Tamil Nadu Consumer Protection Organisation
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 12(1)(c), 12(1)(d), 14(d)Code of Civil Procedure, 1908 — Section 99
Tribunals and Commissions29 Oct 2018Allowed
Smt. Shakuntalamma Vs Suryanarayana (D) Thr. Lrs. & Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 19, 21Limitation Act, 1963 — Section 14Constitution Of India, 1950 — Article 226
Tribunals and Commissions25 Oct 2018Dismissed
Dr. Chandrakant Parshuram Mahajan Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0070
Tribunals and Commissions25 Oct 2018Dismissed
Venkat Reddy Vs HDFC Bank & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0069
Tribunals and Commissions25 Oct 2018
Saurashtra Gramin Bank Vs Hemiben Ladhabhai Bhanderi & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions25 Oct 2018Disposed Off
Trustee, Jacobite Syrian Cathredel & Anr Vs Jippu Varkey
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o)
Tribunals and Commissions25 Oct 2018Dismissed
New India Assurance Co. Ltd Vs Madhusudan Pramanik & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0066
Tribunals and Commissions25 Oct 2018Dismissed
Sasanka Sekhar Mukherjee & Anr Vs Biprendu Chatterjee & Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 21(b)