Tribunals and Commissions25 Oct 2018Allowed
National Insurance Company Ltd Vs M.S. Bhati
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0064
Motor Vehicle Act, 1988 — Section 15, 15(1)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 10 of 37
Tribunals and Commissions25 Oct 2018Disposed Off
IDBI Bank Ltd Vs R. Sivakumar
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 14
Tribunals and Commissions24 Oct 2018Dismissed
IFFCO Tokio General Insurance Co. Ltd Vs Krishan Kumar
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Oct 2018Dismissed
Nh Mmi Narayana Multi Specialty Hospital Vs Champa Lal Baid
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Oct 2018Dismissed
South Indian Education Society Vs Bank Of India & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0060
Income Tax Act, 1961 — Section 11, 11(3), 12Bombay Public Trusts Act, 1950 — Section 1(4), 2(13), 87Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(m)
Tribunals and Commissions23 Oct 2018Dismissed
Koshy Ninan Vs Renjith
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Oct 2018Dismissed
Jitendrakumar Karsandas Ved & 2 Ors Vs Union Of India & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0058
Tribunals and Commissions23 Oct 2018Allowed
Kiran Joshi Vs S.M.V. Agencies Pvt. Limited
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions23 Oct 2018Allowed
Capt. Anil Kumar Dewan Vs United India Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0056
Aircraft Rules, 1937 — Rule 19(2A)
Tribunals and Commissions23 Oct 2018Allowed
Manoranjan Singh Kanak Vs M/S. Baba Builders & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0055
Tribunals and Commissions23 Oct 2018Dismissed
Anriya Project Management Services Pvt. Ltd. & Anr Vs Prakash Mehra
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 19, 24A
Tribunals and Commissions23 Oct 2018Disposed Off
Geetu Gidwani Verma & Anr Vs Pioneer Urban Land And Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 19(4)
Tribunals and Commissions22 Oct 2018Dismissed
Chaitali Bhattacharjee Vs Somnath Biswal & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 3
Tribunals and Commissions22 Oct 2018Allowed
Chief Medical Officer, Employee State Insurance Scheme & Anr Vs Mukesh Shah & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21(b)Employees State Insurance Act, 1948 — Section 56, 57, 96A
Tribunals and Commissions22 Oct 2018Dismissed
IZU Singh Kalra Vs Ludhiana Improvement Trust
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0050
Tribunals and Commissions22 Oct 2018Disposed Off
Station Master, Indian Railwaysn & Anr Vs Sunil Kumar
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0049
Railway Claims Tribunal Act, 1987 — Section 13(1)(a), 65, 94, 100, 100(23)Consumer Protection Act, 1986 — Section 2(1)(r), 21(b)
Tribunals and Commissions22 Oct 2018Disposed Off
New India Assurance Co. Ltd Vs M/S. Balaji Hospital
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0048
Tribunals and Commissions12 Oct 2018Dismissed
General Manager, Telangana Rajiv Swagrula Corporation Ltd Vs Polasa Narayana
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Oct 2018Partly Allowed
Amtrex Hitachi Appliance Ltd. & Anr Vs M/S. Stic Travels Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0046
Tribunals and Commissions12 Oct 2018Disposed Off
Punjab National Bank Vs Prof. Krishan Deo Gaur
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0045