Tribunals and Commissions08 Oct 2018Allowed
Neelam Chopra Vs Life Insurance Corporation Of India
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0024
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 12 of 37
Tribunals and Commissions08 Oct 2018
K. Revathi Vs Gayatri Singh & Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0023
Transfer of Property Act, 1882 — Section 53A, 54
Tribunals and Commissions08 Oct 2018
Prateek Realtors Pvt. Ltd Vs Vivek Kumar Gupta & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0022
Constitution of India, 1950 — Article 12, 14
Tribunals and Commissions08 Oct 2018Disposed Off
Firoza Pradeep Kumar Roy & Anr Vs Housing Developemnt And Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0021
Tribunals and Commissions08 Oct 2018Disposed Off
Sunita Sehgal & Anr Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0020
Tribunals and Commissions05 Oct 2018Disposed Off
Cholamandalam Ms General Insurance Company Ltd. & Anr Vs Tanusree Mondal
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 21(b), 25, 27
Tribunals and Commissions05 Oct 2018Dismissed
Dr, Uttamkumar Samanta Vs Vodafone East Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 17(a)
Tribunals and Commissions05 Oct 2018Disposed Off
Emaar Mgf Land Limited And Anr Vs Indu Soni
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 3
Tribunals and Commissions05 Oct 2018
Vimla Vs Dr. (Prof.) Ashwani Gupta & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 2(1)(c), 19
Tribunals and Commissions05 Oct 2018Disposed Off
Sujata Shah Singh Vs M/S. Unitech Limited & 7 Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0015
Tribunals and Commissions05 Oct 2018Disposed Off
Sameer Gupta & 2 Ors Vs Unitech Hi-Tech Developers Ltd
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0014
Tribunals and Commissions04 Oct 2018Disposed Off
Commissioner, Rajasthan Housing Board & 3 Ors Vs Hiralal Chanda
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions04 Oct 2018Dismissed
New India Assurance Co. Ltd Vs Durga Nath & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0012
Tribunals and Commissions04 Oct 2018Disposed Off
Raj Vidya Kender Vs M/S. Bengal Unitech Universal
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0011
Tribunals and Commissions04 Oct 2018Allowed
Neeraj Gupta Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0010
Tribunals and Commissions04 Oct 2018Disposed Off
Raj Kumar Dhiman Vs Unitech Ltd
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0009
Tribunals and Commissions04 Oct 2018Disposed Off
Ritu Gupta Vs Neelkanth Town Planners Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0008
Tribunals and Commissions03 Oct 2018Disposed Off
Ketki Arora Vs Kotak Mahindra Old Mutual Life Insurance Limited & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions03 Oct 2018Partly Allowed
Mahavir Adgonda Patil Vs Rajendra Surendra Shetty
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0006
Tribunals and Commissions03 Oct 2018Allowed
Multycare Solutions Vs Malay Bhaumik
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 21(b)