Tribunals and Commissions25 Sept 2018Allowed
Naba Kumar Nanda Vs Dr. Nurul Islam & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0101
Consumer Protection Act, 1986 — Section 21(b), 11(1)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 14 of 37
Tribunals and Commissions25 Sept 2018Dismissed
Arora Brothers Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Sept 2018Disposed Off
Royal Sundaram Alliance Insurance Co. Ltd Vs Pawan Balram Mulchandani
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0099
Consumer Protection Act, 1986 — Section 24A, 25, 27
Tribunals and Commissions25 Sept 2018Partly Allowed
Pratibha Bhalla & Anr Vs Vatika Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0098
Tribunals and Commissions25 Sept 2018Disposed Off
Anamika Tandon Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0097
Tribunals and Commissions25 Sept 2018Disposed Off
Vikas Kapur Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0096
Tribunals and Commissions24 Sept 2018Disposed Off
Kishore Chandra Sahu Vs Superintendent Of Post Office & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0095
Indian Post Office Act, 1898 — Section 6Post Office Guide Rules — Rule 170
Tribunals and Commissions24 Sept 2018Allowed
Amarpreet Singh Arora Vs M/S. Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions24 Sept 2018Allowed
PNB Metlife Insurance Company Ltd Vs Vinita Devi
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions24 Sept 2018Disposed Off
Subodh Pawar Vs M/S. Ireo Grace Realtech Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0092
Consumer Protection Act, 1986 — Section 14(1)(c), 14(1)(d)
Tribunals and Commissions20 Sept 2018Partly Allowed
State Bank Of India Vs Allabux
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0091
Tribunals and Commissions20 Sept 2018Dismissed
Delhi Development Authority Vs Mukul Srivastava
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0090
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Sept 2018Dismissed
Rakesh Bedi Vs M/S. Chaudhary Properties
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0089
Code of Civil Procedure, 1908 — Section 96(3)
Tribunals and Commissions20 Sept 2018Dismissed
HDFC Bank Limited Vs Javeed Parvez
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0088
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Sept 2018Dismissed
Soumen Roy Vs Aditya Bhagat
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0087
Tribunals and Commissions20 Sept 2018Disposed Off
Shantilal Jain Vs Unitech Acacia Project Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0086
Tribunals and Commissions19 Sept 2018Dismissed
Post Office, Hisar Vs Dilwan Singh
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0085
Indian Post Office Act, 1898 — Section 6Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(o), 14(d)Indian Post Office Rules, 1933 — Rule 66(B)
Tribunals and Commissions19 Sept 2018Dismissed
Vijay Singh Vs Goyal Agro Agency, Eicher Tractor & Anr
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0084
Tribunals and Commissions19 Sept 2018Dismissed
Dr. Susanta Roy Vs Pranab Kumar & Anr
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0083
Consumer Protection Act, 1986 — Section 24(b)
Tribunals and Commissions19 Sept 2018Partly Allowed
Orintal Insurance Company Limited Vs Mahendra Construction
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0082
Indian Contract Act, — Section 19