Tribunals and Commissions19 Sept 2018Disposed Off
Bhagwan Mishra Vs Madhuri Devi & 7 Ors
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 21(b), 24, 25, 27
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 15 of 37
Tribunals and Commissions18 Sept 2018Dismissed
Prabha Tyagi Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0080
Code of Civil Procedure, 1908 — Order 2 Rule 1, Order 2 Rule 2
Tribunals and Commissions18 Sept 2018Dismissed
Branch Manager, Punjab National Bank Vs Sachinandan Samanta
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0079
Pension Act, 1871 — Section 11Code of Civil Procedure, 1908 — Section 60(1)Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions18 Sept 2018Dismissed
Lal Babu Mahto Vs Rajeev Ranjan
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0078
Tribunals and Commissions18 Sept 2018Partly Allowed
New India Assurance Co. Ltd Vs M/S. Jamia Hamdard
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0077
Tribunals and Commissions18 Sept 2018Dismissed
Cholamandalam Investment & Finance Co. Ltd. & Anr Vs Hemant Balchand & Anr
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0076
Tribunals and Commissions18 Sept 2018Dismissed
Jagdish Singh Chauhan Vs ECIL Co-Operative Group Housing Society Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0075
Consumer Protection Act, 1986 — Section 2, 21(b)Delhi Co-operative Societies Act, 2003 — Section 70, 132
Tribunals and Commissions18 Sept 2018Partly Allowed
State Bank Of Bikaner & Jaipur Vs M/S. Jaishree Industries & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 2(o)
Tribunals and Commissions18 Sept 2018Disposed Off
Shubhojit Nag Vs Bengal Unitech Universal Infrastructure Private Limited & Anr
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0073
Tribunals and Commissions18 Sept 2018Disposed Off
Surendra Arora Vs IREO Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0072
Tribunals and Commissions17 Sept 2018Dismissed
P. Shailaja Vs Dr. Y. Savitha Devi
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0071
Tribunals and Commissions14 Sept 2018Dismissed
Arti Katoch, Principal Bhagwati Public School Jalari Vs M/S. Edu. Smart Services Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions14 Sept 2018Dismissed
Director, Vels Group Of Maritime College Vs Lovish Prakash Guldcokar
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0069
Tribunals and Commissions14 Sept 2018Dismissed
M/S. Modern Jewellers Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0068
Tribunals and Commissions14 Sept 2018Disposed Off
Swati Mishra Chhatwal Vs Granite Gate Properties Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0067
Tribunals and Commissions12 Sept 2018Dismissed
Lakhmabai Pachan Rabari & 4 Ors Vs IFFCO Tokyo General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Sept 2018Disposed Off
Tata Aig General Insurance Company Ltd Vs Ajit Singh & Anr
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 2(o)
Tribunals and Commissions12 Sept 2018Dismissed
Branch Manager, Indigo Airlines & Anr Vs Kalpana Rani Debbarma & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Sept 2018Dismissed
M/S. Bikaner Agency Vs United India Insurance Company Limited
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0063
Tribunals and Commissions12 Sept 2018Dismissed
M/S. Starjyot Co-Op. Credit Society Ltd Vs Trustwin Finance Co. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 2(1)(d), 24A