Tribunals and Commissions04 Sept 2018Dismissed
Delhi State N.P.E.F. CGHS Ltd Vs Rajni Bhalla & Anr
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0041
Limitation Act, 1963 — Section 5
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 17 of 37
Tribunals and Commissions04 Sept 2018Dismissed
Naina Semiconductors Ltd Vs Assotech Moonshine Urban Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)
Tribunals and Commissions04 Sept 2018Dismissed
Sunil Bhasin Vs Suruchi Cooperative Group Housing Society Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0039
Tribunals and Commissions31 Aug 2018Disposed Off
Haryana State Co-Operative Housing Federation Ltd. & Anr Vs Purushotam Dass & Anr
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0116
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions31 Aug 2018Partly Allowed
Central Bank Of India Vs K.C. Vaid
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0115
Tribunals and Commissions31 Aug 2018Dismissed
International School Of Business & Anr Vs Somdatta Das
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions31 Aug 2018Partly Allowed
Subrata Kumar Kundu Vs M/S. Esenel Construction Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0113
Tribunals and Commissions31 Aug 2018Partly Allowed
Shailendrakumar Vs Arun & Anr
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0112
Negotiable Instruments Act, 1881 — Section 138Code of Civil Procedure, 1908 — Order 2 Rule 2(1)
Tribunals and Commissions30 Aug 2018Dismissed
Chhattisgarh State Power Distribution Co. Ltd Vs Mukesh Kumar Satnami & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0111
Chhattisgarh State Electricity Supply Code, 2011 — Rule 5(5), 5(6)
Tribunals and Commissions30 Aug 2018Disposed Off
Anuradha Grewal & Anr Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0110
Tribunals and Commissions29 Aug 2018Dismissed
Sheelu Bhatnagar Vs Chairman, Rajasthan Housing Board & Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0109
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 Aug 2018Dismissed
Royal Sndaram General Insurance Company Limited (Formerly Known As Royal Vs Krishan Kumar
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0108
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 Aug 2018Dismissed
Tata Aig General Insurance Co. Ltd Vs Madhav Amrutrao Deshmukh & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0107
Tribunals and Commissions29 Aug 2018Dismissed
Radhika Saini Vs Life Insurance Corporation Of India
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0106
Tribunals and Commissions28 Aug 2018Disposed Off
M/S. Sabita Automobiles Vs Dilip Kumar Sarkar & Anr
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0118
Tribunals and Commissions28 Aug 2018Dismissed
HDFC Bank Ltd. & Anr Vs Subhash Chander
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0117
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Aug 2018Allowed
United India Insurance Co. Ltd Vs Ramprakash Alias Ram Prasad
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions28 Aug 2018Dismissed
Chhattisgarh State Seed & Agriculture Development Corporation & Anr Vs Idu Ali
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0104
Tribunals and Commissions28 Aug 2018Dismissed
Abacus Eterprises (HUF) Vs Sanju Sharma
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0103
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Aug 2018Disposed Off
Rajiv Kumar Vs M/S. New India Assurance Company Limited
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0102