Tribunals and Commissions27 Aug 2018Dismissed
Life Insurance Corporation Of India Vs Savitri Devi
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0101
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 18 of 37
Tribunals and Commissions27 Aug 2018Dismissed
Manager, Lavanya Projects Pvt. Ltd Vs Santanu Swapan Kumar Das & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 11, 12
Tribunals and Commissions27 Aug 2018Dismissed
Andhra Pradesh Eastern Power Distribution Co. Ltd. (APEPDCL) Vs Nallabelli Uma Kumari & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0099
Tribunals and Commissions27 Aug 2018Dismissed
M/S. Easy Elevators India Pvt. Ltd Vs M/S. Nissan Motors India Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0098
Consumer Protection Act, 1986 — Section 2(1)(d), 3, 26
Tribunals and Commissions27 Aug 2018Disposed Off
Rambhau Jagannath Dhavane & 2 Ors Vs Krishi Rasayan Exports Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0097
Insecticides Act, 1968 — Section 3(K)(V)Insecticides Rules, 1971 — Rule 19(7)
Tribunals and Commissions27 Aug 2018Disposed Off
Pradeep Kumar Verma & Anr Vs M/S. Supertech Limited
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0096
Consumer Protection Act, 1986 — Section 21Interest Act, 1978 — Section 2(b), 3
Tribunals and Commissions27 Aug 2018Disposed Off
Rajesh Gupta Vs M/S AXIS Bank Ltd
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0095
Consumer Protection Act, 1986 — Section 12
Tribunals and Commissions24 Aug 2018Dismissed
Paramjit Kaur Vs Jalandhar Improvement Trust & Anr
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0094
Tribunals and Commissions24 Aug 2018Dismissed
M/S. Bhilai Engineering Corporation Limited Vs New India Assurance Co. & Anr
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 21(b), 24A
Tribunals and Commissions24 Aug 2018Dismissed
R. Construction Vs Dr. Shamshad Ahmad Khan & Anr
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0092
Tribunals and Commissions24 Aug 2018Dismissed
United India Insurance Co. Ltd. & Anr Vs Neetu Kanwar
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Aug 2018Disposed Off
United India Insurance Co. Ltd Vs Rajesh Katiyar
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0090
Tribunals and Commissions24 Aug 2018Disposed Off
Shiv Prakash Sharma Vs Canara HSBC Oriental Bank Of Commerce Life Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0089
Tribunals and Commissions23 Aug 2018Dismissed
Ajay Kumar Guar Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0088
Tribunals and Commissions23 Aug 2018Dismissed
Suresh Singla & Anr Vs Jaycee Automobiles Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b), 26
Tribunals and Commissions23 Aug 2018Dismissed
Vice President, M/S. India Infoline Ltd. & 4 Ors Vs Jambukeshwara
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0086
Tribunals and Commissions23 Aug 2018Dismissed
Royal Sundaram General Insurance Co. Ltd Vs Imteyaz Alam
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Aug 2018Allowed
Quazi Md. Maksuduzzaman & 2 Ors Vs Bharati Bhattacharjee
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0084
Transfer of Property Act, 1882 — Section 154
Tribunals and Commissions23 Aug 2018Allowed
Rajiv Marwah & Anr Vs Eldeco Infrastructure & Properties Ltd
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0083
Indian Contract Act, 1872 — Section 28
Tribunals and Commissions23 Aug 2018Disposed Off
Rear Admiral (Retd.) Kirpal Singh Vs M/S. Unitech Limite
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0082