Tribunals and Commissions09 Aug 2018Dismissed
Dr. Vivek Kumar Singh & 17 Ors Vs M/S. Sweta Estates Private Limited
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 12(1)(c)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 20 of 37
Tribunals and Commissions09 Aug 2018Allowed
National Insurance Co. Ltd Vs M/S. Mehta Jewellers
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0021
Tribunals and Commissions09 Aug 2018Dismissed
Sangrur Agro Ltd Vs Fairmaces Shipping & Transport Services Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0020
Indian Contract Act, 1872 — Section 230
Tribunals and Commissions09 Aug 2018Partly Allowed
Pinki Saini Vs M/S. Imperia Structure Ltd
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0019
Tribunals and Commissions08 Aug 2018Dismissed
Life Insurance Corporation Of India Vs Balkar Singh
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0018
Tribunals and Commissions08 Aug 2018Allowed
United India Insurance Co. Ltd Vs Sakkariyas A.M
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0017
Tribunals and Commissions08 Aug 2018Dismissed
Vijay Kumar Vs Complaint Authority (Rti) Employment Exchange & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 21(b), 26
Tribunals and Commissions07 Aug 2018Disposed Off
ICICI Bank Ltd Vs Tapan Bose & Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0015
Indian Penal Code, 1860 — Section 323
Tribunals and Commissions07 Aug 2018Disposed Off
ICICI Bank Ltd Vs Brij Bhushan Aggarwal & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0014
Tribunals and Commissions07 Aug 2018Disposed Off
Rajasthan Housing Board Vs Narendra Kumar Bairwal
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0013
Tribunals and Commissions07 Aug 2018Partly Allowed
Idea Cellular Ltd Vs Angad Kumar
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0012
Tribunals and Commissions07 Aug 2018Dismissed
M/S. Mukesh & Co. Tobacco Products Pvt. Ltd Vs Divisional Manager, New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0011
Tribunals and Commissions06 Aug 2018Partly Allowed
Ashish Verma Vs D.T.D.C. Courier And Cargo Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0010
Tribunals and Commissions06 Aug 2018Dismissed
M/S. Shriram City Union Finance Ltd Vs Ch. Venkata Krishna Reddy
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Aug 2018Dismissed
Sanjeev Deewan Vs M/S. Omaxe Chandigarh Extension Developers Limited
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0008
Tribunals and Commissions06 Aug 2018Dismissed
Registrar, Guru Gobind Singh Indraprastha University Vs Arun Kumar
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0007
Tribunals and Commissions03 Aug 2018Disposed Off
Paresh Kumar Jha & Anr Vs M/S. Orris Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0006
Tribunals and Commissions02 Aug 2018Dismissed
Prem Chandra Sharma Vs Greater Noida Industrial Development Authority
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0005
Tribunals and Commissions02 Aug 2018Dismissed
S.G. Goverdhan Vs Regional Authority, Dena Bank & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 2(1)(d), 3, 21(d), 21(b), 24A
Tribunals and Commissions02 Aug 2018Dismissed
Life Isurance Corporation Of India & Anr Vs Mahaveer Prasad Regar
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0003