Tribunals and Commissions24 Jul 2018Dismissed
Pawan Kumar Bansal Vs M/S. Shipra Estate Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0056
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 22 of 37
Tribunals and Commissions23 Jul 2018Dismissed
Oriental Insurance Co. Ltd Vs M/S. Hari Chand Bishan Swaroop (Huf)
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0036
Tribunals and Commissions13 Jul 2018Dismissed
M/S. Bansal Credits Ltd Vs Ram Singh & Anr
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0035
Tribunals and Commissions13 Jul 2018Dismissed
M/S. Mukesh & Company Tobacco Products Pvt. Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0034
Tribunals and Commissions13 Jul 2018Dismissed
M/S. Lokenath Apartment Vs Goutam Dasgupta Alias Das Sharma
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0033
Tribunals and Commissions13 Jul 2018Dismissed
Reliance Nippon Life Insurance Co. Ltd. & Anr Vs Harjeet Singh
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0032
Tribunals and Commissions13 Jul 2018Disposed Off
Oriental Insurance Co. Ltd Vs Hansraj Bafna & Anr
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0031
Tribunals and Commissions13 Jul 2018Dismissed
Devraj Kishore Das Vs Chief Manaher, Reliance Life Insurance Co. Ltd. & 6 Ors
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0030
Tribunals and Commissions12 Jul 2018Allowed
Raipur Division Life Insurance Employees Cooperative Societies Limited & 2 Ors Vs Sandhya Gupta
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0029
Tribunals and Commissions12 Jul 2018Dismissed
District Manager, Maharashtra State Seeds Corporation Ltd. & Anr Vs Abhimanu Bhaurao Mane & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions12 Jul 2018Dismissed
Estate Officer, Bathinda Development Authority & Anr Vs R.K. Dawra
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions11 Jul 2018Allowed
Sri Jay Narayan Sarma Vs Manager, Honsha Gas Agency & Ors
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 29AAssam State Consumer Rules, 1989 — Rule 7(5)
Tribunals and Commissions11 Jul 2018Dismissed
M/S. Hi-Tech Plastics Through Its Director Vs United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions11 Jul 2018Disposed Off
Pranab Kumar Bhattacharyya Vs Dlf Home Rajapura Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0024
Tribunals and Commissions11 Jul 2018Dismissed
M/S. Orchid Developers Pvt. Ltd. & Anr Vs Uttam Kumar Majumder
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions11 Jul 2018Disposed Off
Satish Kumar Talwar Vs M/S. Laureate Buildwell Pvt. Ltd. & 5 Ors
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0022
Tribunals and Commissions10 Jul 2018Disposed Off
Gurvinder Singh Vs Anuradha Mishra
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0021
Tribunals and Commissions10 Jul 2018Dismissed
Oriental Insurance Co. Ltd Vs Shiv Pujan Kushwaha
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0020
Tribunals and Commissions10 Jul 2018Dismissed
Universal Infrastructures Vs Mohan Lal Barpa
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0019
Punjab Apartment & Property Regulation Act, 1995 — Section 6, 12, 35Consumer Protection Act, 1986 — Section 3
Tribunals and Commissions09 Jul 2018Dismissed
Ravi Shanker Jaiswal Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0018