Tribunals and Commissions09 Jul 2018Dismissed
Ramniwas Vs Tata Aig General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0017
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 23 of 37
Tribunals and Commissions09 Jul 2018Disposed Off
National Insurance Co. Ltd Vs Kawaljit Singh
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Jul 2018Dismissed
Punjab Gramin Bank Vs Oriental Insurance Co. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0015
Tribunals and Commissions06 Jul 2018Disposed Off
Ajmer Urban Co-Operative Bank Ltd Vs Shyamsundar Dani & Anr
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0014
Deposit Insurance & Credit Guarantee Corporation Act, 1961 — Section 16
Tribunals and Commissions06 Jul 2018Disposed Off
Asha Pandey Vs Vatika Ltd
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions06 Jul 2018Disposed Off
Ruchi Gupta Vs Unitech Ltd
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0012
Tribunals and Commissions06 Jul 2018Disposed Off
Capt. Pawan Kumar Sadhana Vs Unitech Hi-Tech Developers Ltd
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0011
Tribunals and Commissions05 Jul 2018Dismissed
M/S. Ashoka Fibre Vs National Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0010
Tribunals and Commissions05 Jul 2018Dismissed
M/S. Vishal Infrastructure Mega Toenship Vs Dilip C. Nandankar
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0009
Tribunals and Commissions05 Jul 2018Allowed
M/S. Strands Saloon Pvt. Ltd Vs M/S. Jaycee Automobiles Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0008
Tribunals and Commissions05 Jul 2018Partly Allowed
M/S. Soluble Silicate (P) Ltd Vs Branch Manager, New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0007
Tribunals and Commissions04 Jul 2018Partly Allowed
Sujay Bharatiya & Anr Vs Unitech Reliable Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 13, 21(a)(i)
Tribunals and Commissions04 Jul 2018Dismissed
K. Madhusoodanan Pillai Vs Manager, Geo Motors & Anr
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions04 Jul 2018Partly Allowed
Life Insurance Corporation Of India & Anr Vs Padmini Rao
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0004
Tribunals and Commissions04 Jul 2018Disposed Off
M/S. Ferrous Township Pvt. Ltd Vs Amit Kumar
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0003
Tribunals and Commissions04 Jul 2018Partly Allowed
M.D. Oswal Cancer Hospital Vs Dr. Nitin Kaushik & Anr
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0002
Tribunals and Commissions02 Jul 2018Disposed Off
Suyash Srivastava & 2 Ors Vs Unitech Hi-Tech Developers Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0001
Tribunals and Commissions29 Jun 2018Allowed
Balsahityalaya Trust Vs Gopinath Nagar "A" Co-Op. Hsg. Society Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0059
Tribunals and Commissions29 Jun 2018Partly Allowed
M/S. Ashok Leyland Finance Ltd. (Now Merged With Indusind Bank Ltd.) Vs Krishan Kumar Dhankhar
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0058
Negotiable Instruments Act, 1881 — Section 138
Tribunals and Commissions29 Jun 2018Disposed Off
Manmohan Kaur Vs M/S. Fortis Hospital & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 19