Tribunals and Commissions13 Jun 2018Dismissed
Vision India Realtors Pvt. Ltd. & Anr Vs Sanjeev Malhotra
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0036
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 25 of 37
Tribunals and Commissions12 Jun 2018Disposed Off
Amit Rastogi & Anr Vs Unitech Hi-Tech Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0035
Tribunals and Commissions11 Jun 2018Disposed Off
Rita Bakshi Vs M3m India Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0034
Tribunals and Commissions08 Jun 2018Dismissed
National Insurance Co. Ltd Vs Richardson & Crudas Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 Jun 2018Dismissed
Md. Hassan Khalid Haidar Vs General Motors India Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 Jun 2018Disposed Off
T.N. Ravi Prakash Vs The Manager, State Bank Of Mysore
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0031
Tribunals and Commissions08 Jun 2018Dismissed
Life Insurance Corporation Of India Vs Anita Loona
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0030
Tribunals and Commissions08 Jun 2018Dismissed
Mysore Urban Development Authority Vs Sachdeepak Singh Arora
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 Jun 2018Dismissed
Branch Manager, Chhattisgarh Rajya Gramin Bank & Anr Vs Gannuram Sahu
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0028
Tribunals and Commissions08 Jun 2018Allowed
Emaar Mgf Land Ltd Vs Kishan Lal Manchanda & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 2(1)(d), 17(2), 17(2)(a), 19
Tribunals and Commissions08 Jun 2018Allowed
Bajaj Allianz Insurance Co. Ltd Vs Dr. Ajit Kumar Kulshrestha & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0026
Tribunals and Commissions08 Jun 2018Dismissed
Nilabh Jain & Anr Vs M/S. Emaar Mgf Land Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions08 Jun 2018Partly Allowed
Sri. Thippa Reddy Vs Sreedevie Cold Storage & Ors.
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 19, 2(1)(d)Banking Regulations Act, 1949 — Section 21AKarnataka Debt Relief Act, 1976 &mdash Section 8, 10
Tribunals and Commissions08 Jun 2018Partly Allowed
R V Prasannakumaar & 47 Ors Vs Mantri Castles Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 12(1)(c), 21Karnataka Apartment Ownership Act, 1972 — Section 3(f)(3)Code of Civil Procedure, 1908 — Order 1 Rule 8
Tribunals and Commissions07 Jun 2018Dismissed
Yadram Vs Dr. Satish Chaturvedi
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Jun 2018Dismissed
Parthbhai Pravinbhai Ganatra Vs Tata Aig General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0021
Tribunals and Commissions07 Jun 2018Dismissed
Kumari D. Umabala & Anr Vs B. Laxmikantha Rao & Ors
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0020
Tribunals and Commissions07 Jun 2018Partly Allowed
Vandana Pathak Vs HDFC Life Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Jun 2018Dismissed
Dr. Sau. Sandhya Arun Kulkarni & Anr Vs Nagar Parishad Chandrapur & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0018
Maharashtra Municipal Councils, Nagar Panchayat and Industrial Townships Act, 1965 — Section 189
Tribunals and Commissions07 Jun 2018Dismissed
Shri Pal Kala Vs Rati Pal & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 19, 21(d)