Tribunals and Commissions29 Jun 2018Disposed Off
National Insurance Co. Ltd Vs M/S. S.N.J. Trade Link Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0056
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 24 of 37
Tribunals and Commissions29 Jun 2018Dismissed
M/S. Bharat Construction Vs Divisional Manager, National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0055
Motor Vehicles Act, 1988 — Section 39
Tribunals and Commissions29 Jun 2018Dismissed
M/S. Marion Biotech Pvt. Ltd Vs M/S. Zenica Cars India Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0054
Tribunals and Commissions29 Jun 2018Dismissed
Priyanka Saha & Anr Vs Anik Industries Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)
Tribunals and Commissions28 Jun 2018Partly Allowed
Decograph Interiors & Anr Vs Swaroop Khara
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0052
Tribunals and Commissions28 Jun 2018Disposed Off
Jeevanti Devi Vs Tata Motors Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 13
Tribunals and Commissions28 Jun 2018Dismissed
HDFC Bank Limited Vs Sharmila Das Gupta
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Jun 2018Partly Allowed
Vithal Padma Patil Vs Deepali Premchand Sakhalekar & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0049
Code of Criminal Procedure, 1973 — Section 258
Tribunals and Commissions28 Jun 2018Disposed Off
Emaar Mgf Land Ltd. & Anr Vs Hardeep Mahajan & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0048
Tribunals and Commissions28 Jun 2018Allowed
Bimla Dalmia & Anr Vs Fantasy Buildwell Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0047
Tribunals and Commissions27 Jun 2018Dismissed
Surendra Kumar Vs President Of Veer Savarkar Grah Nirman Sahakari Sanstha Maryadit & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0046
Tribunals and Commissions27 Jun 2018Partly Allowed
United India Insurnce Co. Ltd Vs Raythara Shakari Bank Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0045
Indian Penal Code, 1860 — Section 149, 201, 380, 381, 411, 457
Tribunals and Commissions27 Jun 2018Partly Allowed
M/S. Damden Properties Vs Dr. M.V. Paranjyothi
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0044
Tribunals and Commissions26 Jun 2018Disposed Off
Vikram Aditiya Choudhary & Anr Vs Md. Sabbiruddin
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0043
Bihar Building (LR&E) Control Act, 1982 — Section 11(c)Consumer Protection Act, 1986 — Section 3
Tribunals and Commissions26 Jun 2018Dismissed
Sudhir Kumar Vs Managing Director, South Bihar Power Distribution Company Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0042
Tribunals and Commissions26 Jun 2018Dismissed
Divisional Controller, Divisional Office, Gujarat State Transport Corporation & Anr Vs Patel Bhagwatiben Kanabhai
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0041
Tribunals and Commissions25 Jun 2018Partly Allowed
Jaswinder Kaur Vs ICICI Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0040
Tribunals and Commissions25 Jun 2018Disposed Off
M/S. Aneja Construction (I) Ltd Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0039
Limitation Act, 1963 — Section 14Code of Civil Procedure, 1908 — Section 151
Tribunals and Commissions25 Jun 2018Dismissed
Richa Sachdev & Anr Vs M/S. 1000 Trees Housing Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)
Tribunals and Commissions14 Jun 2018Dismissed
Indian Farmers Fertilizers Co-Operative Ltd. (Iffco) Vs Vijay Kumar & Anr
National Consumer Disputes Redressal Commission · (2018) 06 NCDRC CK 0037