COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2018

726 judgments · page 21 of 37

Tribunals and Commissions02 Aug 2018Partly Allowed

Rahul Khosla Vs National Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0002

Negotiable Instruments Act, 1881 — Section 138Consumer Protection Act, 1986 — Section 2(1)(d)

Tribunals and Commissions01 Aug 2018Dismissed

National Insurance Company Ltd Vs Hukam Bai Meena

National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0040

Tribunals and Commissions31 Jul 2018Disposed Off

S.G. Shankar Vs U. Venkata Raja Reddy

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0055

Consumer Protection Act, 1986 — Section 2(1)(d)

Tribunals and Commissions31 Jul 2018Dismissed

M/S. Pjes Industries Vs M/S. Vijaya Motor Sales & Services & 5 Ors

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0054

Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)

Tribunals and Commissions31 Jul 2018Dismissed

M/S. Alcove Construction Pvt. Ltd Vs Lalita Bansal & 4 Ors

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0053

Tribunals and Commissions30 Jul 2018Dismissed

Union Bank Of India & Anr Vs M/S. Learning Spiral Pvt. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0052

Limitation Act, 1963 — Section 14Consumer Protection Act, 1986 — Section 2(1)(d)

Tribunals and Commissions30 Jul 2018Disposed Off

Dr. Mohit Khirbat Vs Parsvnath Developers Pvt. Limited

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0051

Tribunals and Commissions30 Jul 2018Disposed Off

Rohit Agarwal & Anr Vs M/S. Parsvnath Developers Ltd. & Anr

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0050

Tribunals and Commissions27 Jul 2018Dismissed

Roop Mala Vs Swapan Day & Anr

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0049

Tribunals and Commissions27 Jul 2018Dismissed

State Bank Of India Vs Rajendra Sadashiv Pardesi

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0048

Tribunals and Commissions27 Jul 2018Partly Allowed

ICICI Lombard Gic. Ltd Vs Anju Dashrath Selokar

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0047

Tribunals and Commissions26 Jul 2018Dismissed

Nagar Palika, Nathdwara Vs Vikram & Anr

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0046

Tribunals and Commissions26 Jul 2018Dismissed

Pritpal Singh Vs M/S. A.N.R. Motors Private Limited

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0045

Consumer Protection Act, 1986 — Section 12, 13(2)(c), 14, 22(1), 22A, 24

Tribunals and Commissions26 Jul 2018Allowed

Bank Of Maharashtra Vs Md. Khurshidul Hassan

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0044

Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 19

Tribunals and Commissions26 Jul 2018Disposed Off

Emaar Mgf Land Ltd. & Anr Vs Govind Paul

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0043

Consumer Protection Act, 1986 — Section 2(1)(d), 3, 19

Tribunals and Commissions26 Jul 2018Dismissed

Navin Kumar Poddar & Anr Vs M/S. Subham Constructions & 2 Ors

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0042

Tribunals and Commissions24 Jul 2018Dismissed

Union Of India & 3 Ors Vs Laxmi Chand Gupta

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0041

Consumer Protection Act, 1986 — Section 2(1)(g), 12, 21(b)Post Office Savings Bank General Rules, 1981 — Rule 16, 17National Savings Certificate (VIIIth Issues) Rules, 1989 — Rule 4, 6, 13

Tribunals and Commissions24 Jul 2018Disposed Off

Religare Health Insurance Co. Ltd Vs Arpan Dhawan & Anr

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0040

Tribunals and Commissions24 Jul 2018Dismissed

Shailendra Kumar Vs Jagdish A. Dialani & Anr

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0039

Tribunals and Commissions24 Jul 2018Partly Allowed

National Insurance Co. Ltd Vs M/S. Kiran Collection & Boutique

National Consumer Disputes Redressal Commission · (2018) 07 NCDRC CK 0038