Tribunals and Commissions21 Aug 2018Dismissed
Estate Officer, Greater Mohali Area Development Authority (Gmada) Vs Gagan Kakkar
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 19 of 37
Tribunals and Commissions21 Aug 2018Dismissed
Soumya Banerjee & Anr Vs General Manager, Canara Bank & Anr
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 21(b)Recovery of Debts and Bankruptcy Act, 1993 — Section 18, 34Constitution of India, 1950 — Article 226, 227
Tribunals and Commissions21 Aug 2018Disposed Off
Baini Chand Vs Allahabad Bank & Anr
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions21 Aug 2018Dismissed
New India Assurance Co. Ltd Vs Neerja Singh
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0039
Tribunals and Commissions21 Aug 2018Partly Allowed
Reliance Nippon Life Insurance Co. Ltd Vs Manoj Kumar Tiwary
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0038
Insurance Act, 1938 — Section 45
Tribunals and Commissions21 Aug 2018Disposed Off
Lt. Col. Shailendra Singh & Anr Vs Renu Agarwal
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0037
Tribunals and Commissions20 Aug 2018Dismissed
M/S. Shl Ventures Vs P. Venkata Satya Prasad Rao
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0036
Tribunals and Commissions20 Aug 2018Allowed
New India Assurance Company Ltd Vs Shariff Ahmed
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0035
Tribunals and Commissions20 Aug 2018Disposed Off
Suniti Kumar Bhat Vs Unitech Acacia Projects Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0034
Tribunals and Commissions14 Aug 2018Allowed
New India Assurance Co. Ltd. & Anr Vs Industrial Transport Organisation
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions14 Aug 2018Dismissed
Oriental Insurance Co. Ltd Vs Amit Jain
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Aug 2018Disposed Off
New India Assurance Co. Ltd Vs Thirath Singh Brar
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions14 Aug 2018Disposed Off
Dwarkadhish Projects Pvt. Ltd Vs V.P. Misra & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 12(1)(c)Code of Civil Procedure, 1908 — Section 99, Order 2 Rule 2 (1)
Tribunals and Commissions14 Aug 2018Disposed Off
Arun Kapoor & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0029
Tribunals and Commissions14 Aug 2018Dismissed
M/S. Shivram Chandra Jagarnath Cold Storage & Anr Vs New India Assurance Co. & Ors
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0028
Tribunals and Commissions13 Aug 2018
Newi Ndia Assurance Co. Ltd Vs Girdhar Kumar Saraf
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions10 Aug 2018Disposed Off
Ved Prakash Kajla Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code — Section 379
Tribunals and Commissions10 Aug 2018Dismissed
Manager, Life Insurance Corporation Of India & Anr Vs Vikrant Kumar Gupta & Anr
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Aug 2018Dismissed
Kotak Mahindra Bank Ltd. & 2 Ors Vs Kailash Chand & Anr
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions10 Aug 2018Disposed Off
Remi Edelstahi Tubulars Limited Vs Iffco Tokio General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 08 NCDRC CK 0023