CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/National Consumer Disputes Redressal Commission/2018

COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2018

726 judgments · page 16 of 37

By year

  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1986
Tribunals and Commissions12 Sept 2018Allowed

Abhay R. Bhatwadekar (Since Deceased Through Lrs.) Vs Tata Engineering & Locomotive Company Ltd. & Anr

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0061

Consumer Protection Act, 1986 — Section 13, 19Evidence Act, 1872 — Section 114
Read judgment
Tribunals and Commissions12 Sept 2018Dismissed

Saurav Sekhri & Anr Vs Puri Constructions Private Limited

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0060

Consumer Protection Act, 1986 — Section 2(1)(d)
Read judgment
Tribunals and Commissions12 Sept 2018Dismissed

Sandeep Ray Vs Earth Buildprop Pvt. Ltd

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0059

Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)
Read judgment
Tribunals and Commissions12 Sept 2018Disposed Off

Shailesh Kumar & Anr Vs DLF Home Developers Ltd

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0058

Read judgment
Tribunals and Commissions11 Sept 2018Dismissed

Superintendent Of Post Offices Vs Jambu Kumar Jain

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0057

Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)Indira Vikas Patra Rules, 1986 — Rule 7, 7(2), 10
Read judgment
Tribunals and Commissions11 Sept 2018Partly Allowed

UCO Bank & 2 Ors Vs Gulbahar Bano & Anr

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0056

Read judgment
Tribunals and Commissions11 Sept 2018Disposed Off

Amrapali Golf Homes Social Welafare Society Vs M/S. Amrapali Smart City Developers Pvt. Ltd

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0055

Consumer Protection Act, 1986 — Section 12
Read judgment
Tribunals and Commissions10 Sept 2018Dismissed

Regional Provident Fund Commissioner Vs Satya Narayan Pal

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0054

Consumer Protection Act, 1986 — Section 21(b)
Read judgment
Tribunals and Commissions10 Sept 2018Disposed Off

Pegion Stove Kraft India Pvt. Ltd Vs Ashokbhai Divashwarbhai Upadhyay & Anr

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0053

Companies Act, 2013 — Section 12
Read judgment
Tribunals and Commissions10 Sept 2018Dismissed

Vijaya Bank Vs Rabin Malakar

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0052

Read judgment
Tribunals and Commissions07 Sept 2018Disposed Off

DLF Homes Panchkula Pvt. Ltd Vs Sushila Devi & Anr

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0051

Consumer Protection Act, 1986 — Section 19, 19A, 25, 27Constitution of India, 1950 — Article 227
Read judgment
Tribunals and Commissions07 Sept 2018Disposed Off

Sabina Menon & Anr Vs Today Homes & Infrastructure Private Limited

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0050

Read judgment
Tribunals and Commissions07 Sept 2018Disposed Off

Colonel Harish Soni & Anr Vs Unitech Limited & Anr

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0049

Read judgment
Tribunals and Commissions07 Sept 2018Disposed Off

Chander Prakash Sahdev Vs Unitech Reliable Projects Pvt. Ltd

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0048

Read judgment
Tribunals and Commissions06 Sept 2018Dismissed

Rehan Kataria Vs Brats And Cuties School

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0047

Read judgment
Tribunals and Commissions05 Sept 2018Dismissed

Oriental Insurance Co. Ltd Vs Rishikesh Sandeep Kale & 4 Ors

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0046

Read judgment
Tribunals and Commissions05 Sept 2018Dismissed

Uday Kumar Vs Geetha

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0045

Read judgment
Tribunals and Commissions04 Sept 2018Dismissed

Norbert Shaba Rego Vs Birla Sun Life Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0044

Read judgment
Tribunals and Commissions04 Sept 2018Disposed Off

Assistant Engineer, Jaipur Vidyut Vitran Nigam Ltd. & Ors Vs M/S. Habeebia Stones

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0043

Read judgment
Tribunals and Commissions04 Sept 2018Dismissed

Royal Sundaram General Insurance Co. Ltd. (Formerly Known As Royal Sundaram Alliance Insurance Co. Ltd.) & Anr Vs Davubhai Babubhai Ravaliya

National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0042

Read judgment
Previous1…1415161718…37Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions