Tribunals and Commissions03 Oct 2018Dismissed
Tata Aig General Insurance Co. Ltd Vs Rajbala
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0004
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 13 of 37
Tribunals and Commissions03 Oct 2018Allowed
Vivek Kishorchandra Mehta & Anr Vs Puranik Builders Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0003
Tribunals and Commissions03 Oct 2018Disposed Off
Oriental Insurance Co. Ltd Vs M/S. Ganesh Granites Ltd
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0002
Sale of Goods Act, 1979 &mdah; Section 25(3)
Tribunals and Commissions03 Oct 2018Dismissed
Md. Tamijul Haque Vs Shyamali Ghosh Gupta & 7 Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0001
Tribunals and Commissions28 Sept 2018Dismissed
National Horticulture Research & Development Foundation Vs Sahebrao Jibhau Deware
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0117
Seeds Act, 1966 — Section 13, 13(1)(c)Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Sept 2018Disposed Off
M/S. Chowgule Industries Ltd Vs Shivanand S. Harapanahalli & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0116
Tribunals and Commissions28 Sept 2018Disposed Off
Kaushik Guha Vs Bengal Unitech Universal Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0115
Tribunals and Commissions28 Sept 2018Disposed Off
Gurmohan Singh & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0114
Tribunals and Commissions28 Sept 2018Disposed Off
Rajendra Beri & Son (HUF) Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0113
Tribunals and Commissions28 Sept 2018Dismissed
M/S. Megapolis Landmark (Greenwood Estate) Vs Gaurav Ramesh Bhosale & Anr
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0112
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions28 Sept 2018Dismissed
Rajesh Gade Vs Minaxi Banodkar & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0111
Consumer Protection Act, 1986 — Section 27, 27(1), 27(3)Code of Criminal Procedure, 1973 — Section 262(1), 262(2)
Tribunals and Commissions27 Sept 2018Dismissed
Assistant Executive Engineer/ Sdo, Punjab State Power Corporation Ltd Vs Lal Sarn Dass Sarve Hitkari School
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0110
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions27 Sept 2018Allowed
MVL Limited Vs Nameesh Miglani
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0109
Consumer Protection Act, 1986 — Section 28A(3)
Tribunals and Commissions27 Sept 2018Disposed Off
Punjab State Federation Of Cooperative House Building Societies Ltd Vs Surinder Mohan Sharma
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0108
Tribunals and Commissions27 Sept 2018Dismissed
M/S. Damden Properties Vs Dr. M.V. Paranjyothi
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 25Code of Civil Procedure, 1908 — Section 37, 37(a), 38
Tribunals and Commissions27 Sept 2018Disposed Off
Waseem Andrabi Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0106
Tribunals and Commissions26 Sept 2018Dismissed
Ram Kunwar Vs Dealer Jai Durga Tractor & Anr
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0105
Tribunals and Commissions26 Sept 2018Disposed Off
Nakul Khanna Vs Unitech Reliable Projects Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0104
Tribunals and Commissions26 Sept 2018Disposed Off
Nijhar Goel & Anr Vs M/S. Unitech Hi-Tech Developers Ltd
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0103
Tribunals and Commissions25 Sept 2018Disposed Off
United India Insurance Co. Ltd Vs Gyan Singh Yadav & Anr
National Consumer Disputes Redressal Commission · (2018) 09 NCDRC CK 0102
Consumer Protection Act, 1986 — Section 21(b), 25, 27Central Motor Vehicle Rules, 1989 — Rule 3