Tribunals and Commissions12 Oct 2018
Madan Murari Verma & 6 Ors Vs Apollo Gleneagles Hospital Ltd. & 12 Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 17(1)(a)(i)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 11 of 37
Tribunals and Commissions12 Oct 2018Partly Allowed
M/S Rainbow Apparels Vs New India Assurance Company Ltd
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0043
Indian Contract Act, 1872 — Section 28
Tribunals and Commissions11 Oct 2018Dismissed
R.R. Overseas Pvt. Ltd Vs Export Credit Guarantee Corporation Of India Ltd
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0042
Tribunals and Commissions11 Oct 2018Disposed Off
M/S. Neetha Impex Pvt. Ltd Vs DHL Worldwide Express Rep. By Its Company Secretary
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0041
Tribunals and Commissions11 Oct 2018Disposed Off
Vishal Sharma & Anr Vs RPS Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0040
Tribunals and Commissions11 Oct 2018Allowed
Puma Realtors Pvt. Ltd Vs Abha Arora
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0039
Punjab Apartment and Property Regulation Act, 1995 — Section 14, 32, 44(2), 98
Tribunals and Commissions11 Oct 2018Disposed Off
Lalit Vij & Anr Vs M/S. Unitech Limited & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0038
Tribunals and Commissions11 Oct 2018Disposed Off
Zainub Bai Vs East & West Builders
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0037
Tribunals and Commissions10 Oct 2018Dismissed
Manager, M/S. Rao Brother's Chit Funds Pvt. Ltd. & Anr Vs Ch. Vijaya Gopal
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0036
Chit Funds Act, 1982 — Section 22(2)
Tribunals and Commissions10 Oct 2018Dismissed
Post Master, Deesa Post Office & Anr Vs Parvatiben Arjanbhai Prajapati & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0035
Tribunals and Commissions10 Oct 2018Dismissed
Unitech Ltd. & Anr Vs Gulshan Kumar Chhabra
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0034
Tribunals and Commissions10 Oct 2018Disposed Off
Ajay Halder Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0033
Tribunals and Commissions10 Oct 2018Dismissed
Anjum Hussain & 43 Ors Vs Intellicity Business Park Pvt. Limited & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(c), 12(1)(a), 12(1)(c), 12(1)(c)
Tribunals and Commissions09 Oct 2018Dismissed
Birpal Vs Oriental Bank Of Commerce & Anr
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0031
Tribunals and Commissions09 Oct 2018Dismissed
Oriental Insurance Co. Ltd Vs Laxaman Prasad Kashyap
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0030
Tribunals and Commissions09 Oct 2018Disposed Off
M/S. Hindalco Industries Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0029
Tribunals and Commissions09 Oct 2018Dismissed
M/S. Lilac Medicare (Pvt) Ltd Vs Dr. S.C..Garg
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0028
Tribunals and Commissions09 Oct 2018Dismissed
Amrit Environmental Technologies P Ltd Vs M/S. Cholamandalam Ms General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0027
Tribunals and Commissions09 Oct 2018Disposed Off
Kabir Sethi Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0026
Tribunals and Commissions08 Oct 2018Dismissed
Dattatraya Shankarrao Dandgal Vs Sou. Dhanashri Vijaykumar Sheshgiri & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 10 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 21(b)