Tribunals and Commissions18 Dec 2018Dismissed
Mohd. Adil Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0083
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 2 of 37
Tribunals and Commissions18 Dec 2018Dismissed
G.F. College Vs Ankit Srivastava & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0054
Tribunals and Commissions18 Dec 2018
Pushpalata Das Vs Dr. Sandip Kumar Roy & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 11(1), 21(b)
Tribunals and Commissions18 Dec 2018Dismissed
Ritu Uppal Vs HSBC Invest Direct (India) Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0052
Tribunals and Commissions17 Dec 2018Dismissed
A.K. Surendrn Vs Branch Manager, Hdfc Standard Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0082
Tribunals and Commissions17 Dec 2018Disposed Off
Managing Director & Ceo, Ind Swift Ltd Vs A.K. Ganesan
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0051
Companies Act, 1956 — Section 58A(9), 58A, 58AA, 58AA(3)(a)Consumer Protection Act, 1986 — Section 2(1)(d), 2(d), 2(i), 2(o)
Tribunals and Commissions14 Dec 2018Disposed Off
Rohit Bajaj And Ors. Vs ICICI Bank Ltd And Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 25, 27
Tribunals and Commissions14 Dec 2018Disposed Off
Manish Kumar Sood Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0049
Tribunals and Commissions13 Dec 2018
Dalip Singh Arshi Vs Aerens Jai Reality Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0081
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions13 Dec 2018Dismissed
Vijay Keshav Bhagwat Vs Sub-Post Office Master & Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0048
Tribunals and Commissions13 Dec 2018
Life Insurance Corporation Of India Vs Sudesh Kumari @ Sudesh Koundal
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0047
Tribunals and Commissions13 Dec 2018Allowed
Dr. M. A. Natarajan & 2 Ors Vs Damodaran T. & 7 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions13 Dec 2018Disposed Off
M/S. P.K. Thakkar Construction Pvt. Ltd. & 3 Ors Vs M/S. Argus Investment Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 13(4)Code of Civil Procedure, 1908 — Order 41 Rule 27
Tribunals and Commissions13 Dec 2018Disposed Off
Union Of India Vs Major J. P. S. Malhi & Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0044
Army Rules, 1954 — Rule 182
Tribunals and Commissions13 Dec 2018Disposed Off
Rajeev Ranjan Vederah Vs M/S. Unitech Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0043
Tribunals and Commissions13 Dec 2018Disposed Off
Saurabh Srivastava Vs Unitech Hi-Tech Developers Limited
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0042
Tribunals and Commissions12 Dec 2018Dismissed
M/S. TDI Infrastructure Limited Vs Sinder Paul Garg
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0080
Consumer Protection Act, 1986 — Section 19, 19A
Tribunals and Commissions12 Dec 2018Dismissed
Oriental Insurance Co. Ltd Vs M/S Geeta Refinery Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0079
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions12 Dec 2018Dismissed
Ghewar Chand Vinod Kumar Jain Vs Reliance General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0078
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o)
Tribunals and Commissions12 Dec 2018Dismissed
Nagandra Pal Singh Vs Delhi Development Authority
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0077