Tribunals and Commissions29 Mar 1994Appeal dismissed
RAJINDER SINGH Vs VARINDER
National Consumer Disputes Redressal Commission · 1994 2 CPJ 127
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 29 of 40
Tribunals and Commissions28 Mar 1994Appeal dismissed
D.D.A. THROUGH ITS DIRECTOR Vs PRAKASH DEV KAPOOR
National Consumer Disputes Redressal Commission · 1994 2 CPJ 423
Tribunals and Commissions28 Mar 1994
BRIGADIER V.K. DANDEKAR Vs CREATION CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 439
Tribunals and Commissions25 Mar 1994Complaint dismissed
SAU. SUNITA VASANT HEG ANAWAR Vs MIRAJ MEDICAL CENTRE
National Consumer Disputes Redressal Commission · 1994 2 CPJ 544 : 1994 3 CPR 214
Tribunals and Commissions25 Mar 1994Delay condoned
SECRETARY APPSC Vs SHAIK KHADERVALLI
National Consumer Disputes Redressal Commission · 1994 2 CPC 537 : 1994 2 CPJ 339 : 1994 3 CPR 65
Tribunals and Commissions24 Mar 1994Appeal allowed
HARYANA STATE WARE-HOUSING CORPN. Vs KISAN SEWA SADAN
National Consumer Disputes Redressal Commission · 1994 1 CPC 553 : 1994 2 CPJ 213
Tribunals and Commissions24 Mar 1994Appeal dismissed
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs RAMESH CHAND BIST
National Consumer Disputes Redressal Commission · 1994 2 CPC 523 : 1994 2 CPJ 435 : 1994 3 CPR 63
Tribunals and Commissions24 Mar 1994Appeals dismissed
PRABHAKARAN NAIR N.K. Vs BPL SANYO LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 150 : 1995 2 CPR 2
Tribunals and Commissions24 Mar 1994Appeal allowed
P.N.S. MURTHY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 200
Tribunals and Commissions23 Mar 1994Appeal dismissed
DYNAMIC MACHINES (P) LTD. Vs JAI KARAN MEDICINES
National Consumer Disputes Redressal Commission · 1994 2 CPJ 226
Tribunals and Commissions23 Mar 1994Complaint allowed
RAMESH CHAND DUBE Vs RAJASTHAN HOUSING BOARD THROUGH CHAIRMAN
National Consumer Disputes Redressal Commission · 1994 2 CPJ 441 : 1994 3 CPR 5
Tribunals and Commissions23 Mar 1994Appeal dismissed
KISHORI LAL SONI, VICE PRESIDENT DISTRICT HISAR DEPOT HOLDERS ASSOCIATION Vs SATYA PAL BISHNOI, DISTRICT MANAGER, CONFED OFFICE
National Consumer Disputes Redressal Commission · 1994 1 CPC 556 : 1994 2 CPJ 389 : 1994 3 CPR 58
Tribunals and Commissions22 Mar 1994Complaint allowed in part
ENCEE AROMATICS LTD. Vs AIR INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 629 : 1994 2 CPR 45
Tribunals and Commissions22 Mar 1994Appeal dismissed
SATISH MOTORS Vs NATIONAL FORUM FOR CONSUMER EDUCATION
National Consumer Disputes Redressal Commission · 1995 1 CPJ 476 : 1995 2 CLT 216 : 1995 2 CPR 427
Tribunals and Commissions22 Mar 1994Appeal allowed
MANOHAR DEVI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 479
Tribunals and Commissions22 Mar 1994Appeal allowed
ORIENTAL INSURANCE CO.LTD Vs STEEL CITY CONSUMERS ASSOCIATION
National Consumer Disputes Redressal Commission · 1994 2 CPJ 2
Tribunals and Commissions22 Mar 1994Appeal dismissed
J.F. PORATHUR Vs PUSHPAM JOY
National Consumer Disputes Redressal Commission · 1995 1 CPJ 409
Tribunals and Commissions21 Mar 1994Appeal partly allowed
BRANCH MANAGER, SAHARA INDIA Vs PENNUMALLU RAMU And OTHERS
National Consumer Disputes Redressal Commission · 1994 3 CPR 7 : 1995 1 CPJ 233
Tribunals and Commissions21 Mar 1994Appeal allowed
ASSTT. G.M. CANARA BANK Vs MAHESH KUMAR
National Consumer Disputes Redressal Commission · 1994 2 CPC 24 : 1994 2 CPJ 407 : 1994 2 CPR 27
Tribunals and Commissions19 Mar 1994Revision petition allowed
NATIONAL FORUM FOR CONSUMER EDUCATION Vs PATEL GAS AGENCY
National Consumer Disputes Redressal Commission · 1994 2 CPJ 616 : 1994 3 CPR 616